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14 March 1966
Supreme Court 5 pages STATE OF MAHARASHTRA Vs NARHARRAO
Case number: Appeal (crl.) 214 of 1964 |
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11 March 1966
Supreme Court 4 pages GHANSHIAM DAS Vs DEVI PRASAD & ANOTHER
Case number: Appeal (civil) 80-81 of 1964 |
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11 March 1966
Supreme Court 6 pages M. PADMANABHA SETTY Vs K. P. PAPIAH SETTY
Bench: P.B. GAJENDRAGADKAR, CJ,K.N. WANCHOO,M. HIDAYATULLAH,J.C. SHAH,S.M. SIKRI |
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11 March 1966
Supreme Court 5 pages SUNDER SINGH AND ORS. Vs NARAIN SINGH AND ORS.
Bench: P.B. GAJENDRAGADKAR, CJ,K.N. WANCHOO,M. HIDAYATULLAH,J.C. SHAH,S.M. SIKRI |
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10 March 1966
Supreme Court 6 pages M/S. RAM CHAND AND SONS SUGAR MILLS PVT. LTD. Vs KANHAYA LAL BHARGAVA & ORS.
Case number: Appeal (civil) 166 of 1966 |
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09 March 1966
Supreme Court 22 pages STATE OF NAGALAND Vs RATAN SINGH, ETC.
Case number: Appeal (crl.) 198 of 1965 |
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09 March 1966
Supreme Court 8 pages STATE OF UTTAR PRADESH Vs AKBAR ALI KHAN
Bench: P.B. GAJENDRAGADKAR, CJ,K.N. WANCHOO,M. HIDAYATULLAH,J.C. SHAH,S.M. SIKRI |
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04 March 1966
Supreme Court 5 pages HIMATRAO Vs JAIKISHANDAS AND ORS.
Case number: Appeal (civil) 1034-1035 of 1963 |
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04 March 1966
Supreme Court 4 pages THE STATE OF MYSORE Vs SHANTA VEERAPPA CHANNA MALLAPPABOMMANAHALLI & ORS.
Case number: Appeal (crl.) 150 of 1965 |
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03 March 1966
Supreme Court 57 pages NARESH SHRIDHAR MIRAJKAR AND ORS. Vs STATE OF MAHARASHTRA AND ANR.
Bench: GAJENDRAGADKAR, P.B. (CJ),SARKAR, A.K. & WANCHOO, K.N.,HIDAYATULLAH, M. & SHAH, J.C.,MUDHOLKAR, J.R. & SIKRI, S.M.,BACHAWAT, R.S. & RAMASWAMI, V. |
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03 March 1966
Supreme Court 7 pages V.D.JHANGAN Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 157 of 1964 |
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02 March 1966
Supreme Court 10 pages COCHIN DEVASWOM BOARD, TRICHUR Vs VAMANA SHETTY AND ORS.
Bench: P.B. GAJENDRAGADKAR, CJ,K.N. WANCHOO,M. HIDAYATULLAH,J.C. SHAH,S.M. SIKRI |
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02 March 1966
Supreme Court 15 pages KULATHIL MAMMU Vs THE STATE OF KERALA
Case number: Appeal (crl.) 24 of 1965 |
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02 March 1966
Supreme Court 0 pages STATE OF MADRAS Vs A.R. SRINIVASAN
Bench: P.B. GAJENDRAGADKAR (CJ),K.N. WANCHOO,S.M. SIKRI,M. HIDAYATULLAH |
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01 March 1966
Supreme Court 7 pages BADKU JOTI SAVANT Vs STATE OF MYSORE
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |