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06 January 1966
Supreme Court 0 pages STATE OF PUNJAB Vs AMAR SINGH HARIKA
Bench: P.B. GAJENDRAGADKAR(CJ),K.N. WANCHOO,M. HIDAYATULLAH,V. RAMASWAMI |
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04 January 1966
Supreme Court 5 pages SIR HUKUMCHAND & MANNALAL CO. Vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH
Case number: Appeal (civil) 223 of 1965 |
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04 January 1966
Supreme Court 14 pages COMMISSIONER OF INCOME-TAX, PUNJAB Vs M/S. CHANDER BHAN HARBHAJAN LAL
Case number: Appeal (civil) 605 of 1963 |
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17 December 1965
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, DELHI AND RAJASTHAN Vs M/S. BHARAT CARBON AND RIBBON MANUFACTURING CO.
Case number: Appeal (civil) 106 of 1965 |
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17 December 1965
Supreme Court 8 pages STATE OF UTTAR PRADESH Vs RAJA YADVENDRA DUTT DUBE
Case number: Appeal (civil) 123 of 1965 |
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17 December 1965
Supreme Court 10 pages STATE OF JAMMU & KASHMIR AND OTHERS Vs CALTEX INDIA (LTD.)
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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17 December 1965
Supreme Court 7 pages KAJORI LAL AGARWAL Vs UNION OF INDIA AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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17 December 1965
Supreme Court 6 pages JAGANNATH MISRA Vs STATE OF ORISSA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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16 December 1965
Supreme Court 11 pages SRINIVASA REDDIAR AND OTHERS Vs N. RAMASWAMY REDDIAR AND ANOTHER
Case number: Appeal (civil) 801 of 1963 |
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16 December 1965
Supreme Court 11 pages DIVISIONAL PERSONNEL OFFICER, SOUTHER RAILWAY Vs S.RAGHAVENDRACHAR
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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16 December 1965
Supreme Court 6 pages MASTER CONSTRUCTION CO. (P) LTD. Vs STATE OF ORISSA AND ANOTHER
Case number: Appeal (civil) 92 of 1965 |
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15 December 1965
Supreme Court 5 pages KARIMTHARUVI TEA ESTATE LTD. Vs STATE OF KERALA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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15 December 1965
Supreme Court 7 pages FIRST INCOME-TAX OFFICER, SALEM Vs M/S. SHORT BROTHERS (P) Ltd.
Case number: Appeal (civil) 97 of 1965 |
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14 December 1965
Supreme Court 5 pages STATE OF MADRAS Vs M/S. SWASTIK TOBACCO FACTORY, VEDARANYAM
Case number: Appeal (civil) 90 of 1965 |
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14 December 1965
Supreme Court 9 pages INCOME-TAX OFFICER, AWARD, LUCKNOW Vs BACHULAL KAPOOR
Case number: Appeal (civil) 638 of 1961 |