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14 December 1965
Supreme Court 6 pages SHITLA SAHAI SRIVASTAVA Vs GENERAL MANAGER, NORTH EASTERN RAILWAY
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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13 December 1965
Supreme Court 6 pages STATES OF ORISSA Vs M/ S. UTKAL DISTRIBUTORS (P) LTD.
Case number: Appeal (civil) 64 of 1965 |
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13 December 1965
Supreme Court 8 pages AMRITSAR SUGAR MILLS CO. LTD. Vs COMMISSIONER OF SALES TAX, U.P.
Case number: Appeal (civil) 86 of 1965 |
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13 December 1965
Supreme Court 4 pages MAFATLAL NARAINDAS BAROT Vs DIVISIONAL CONTROLLER, STATE TRANSPORT CORPORATION AND
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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10 December 1965
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, DELHI AND RAJASTHAN Vs THE MEWAR TEXTILE MILLS LTD.
Case number: Appeal (civil) 969 of 1964 |
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10 December 1965
Supreme Court 3 pages T. A. KRISHNASWAMY Vs STATE OF MADRAS
Case number: Appeal (crl.) 40 of 1964 |
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10 December 1965
Supreme Court 6 pages BINAYAK SWAIN Vs RAMESH CHANDRA PANIGRAHI AND ANOTHER
Case number: Appeal (civil) 804 of 1963 |
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10 December 1965
Supreme Court 7 pages MOHD. IDRIS & OTHERS Vs SAT NARAIN
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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10 December 1965
Supreme Court 6 pages CUMBUM ROADWAYS (P) LTD. Vs SOMU TRANSPORT (P) LTD. AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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09 December 1965
Supreme Court 5 pages STATE OF MAHARASHTRA Vs JUGAMANDER LAL
Case number: Appeal (crl.) 114 of 1965 |
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09 December 1965
Supreme Court 13 pages SETH DURGAPRASAD ETC. Vs H. R. GOMES
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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09 December 1965
Supreme Court 8 pages STATE OF PUNJAB AND ANOTHER Vs HARI KRISHAN SHARMA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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09 December 1965
Supreme Court 10 pages SUB-DIVISIONAL, OFFICER, MIRZAPUR Vs RAJA SRI NIWAS PRASAD SINGH
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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08 December 1965
Supreme Court 9 pages LORD KRISHNA SUGAR MILLS Vs MUNICIPAL COMMITTEE, SAHARANPUR
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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08 December 1965
Supreme Court 12 pages INDIA CEMENTS LTD., MADRAS Vs COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 1106 of 1964 |