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01 March 1966
Supreme Court 12 pages B. N. NAGARAJAN AND ORS. Vs STATE OF MYSORE AND ORS.
Bench: P.B. GAJENDRAGADKAR, CJ,K.N. WANCHOO,M. HIDAYATULLAH,J.C. SHAH,S.M. SIKRI |
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28 February 1966
Supreme Court 5 pages PRABHU Vs RAMDEV & ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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28 February 1966
Supreme Court 3 pages K.S. ABDUL AZEEZ Vs RAMANATHAN CHETTIAR & ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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28 February 1966
Supreme Court 8 pages MAHARAJA PRATAP SINGH BAHADUR Vs THAKUR MANMOHAN DEO AND ORS.
Case number: Appeal (civil) 35 of 1963 |
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25 February 1966
Supreme Court 6 pages ORIENT PAPER MILLS LTD. Vs UNION OF INDIA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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24 February 1966
Supreme Court 7 pages MUNICIPAL CORPORATION OF DELHI Vs SUBHAGWANTI & OTHERS(With connected Appeals)
Case number: Appeal (civil) 1102 of 1963 |
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24 February 1966
Supreme Court 6 pages LAKHAN MAHTO & ORS. Vs STATE OF BIHAR
Case number: Appeal (crl.) 214 of 1963 |
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23 February 1966
Supreme Court 6 pages DURGACHARAN NAIK AND ORS. Vs STATE OF ORISSA
Case number: Appeal (crl.) 67 of 1964 |
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23 February 1966
Supreme Court 4 pages CALTEX INDIA LIMITED Vs PRESIDING OFFICER, LABOUR COURT, AND ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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22 February 1966
Supreme Court 7 pages SETH GULABCHAND Vs SETH KUDILAL AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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21 February 1966
Supreme Court 5 pages ABDUL WAHEED KHAN Vs BHAWANI AND ORS.
Bench: SUBBARAO,K. |
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19 February 1966
Supreme Court 4 pages BANK OF BARODA Vs RAJENDER PAL SONI
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16 February 1966
Supreme Court 4 pages STATE OF GUJARAT Vs JAGANBHAI BHAGWANBHAI
Case number: Appeal (crl.) 167 of 1964 |
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16 February 1966
Supreme Court 5 pages V. M. RV. MR. RAMASWAMI CHETTIAR AND ANR. Vs R. MUTHUKRISHNA IYER AND OTHERS
Case number: Appeal (civil) 7 of 1964 |
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14 February 1966
Supreme Court 8 pages MERVYN COUTINDO & ORS. Vs COLLECTOR OF CUSTOMS, BOMBAY & ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V. |