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11 February 1966
Supreme Court 9 pages G.SADANANDAN Vs STATE OF KERALA & ANR.
Case number: Writ Petition (Civil) 136 of 1965 |
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11 February 1966
Supreme Court 7 pages STATE OF KERALA Vs RAMASWAMI IYER & SONS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V. |
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10 February 1966
Supreme Court 8 pages KISHANCHAND LUNIDASINGH BAJAJ Vs COMMISSIONER OF INCOME-TAX, MYSORE
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V. |
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09 February 1966
Supreme Court 15 pages STATE OF MADHYA PRADESH AND ORS. Vs VISHNU PRASAD SHARMA AND ORS.
Case number: Appeal (civil) 1018 of 1963 |
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08 February 1966
Supreme Court 5 pages BABAN SINGH AND ANR. Vs JAGDISH SINGH & ORS.
Case number: Appeal (crl.) 74 of 1964 |
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08 February 1966
Supreme Court 9 pages RANJIT SINGH Vs PRITAM SINGH & ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V. |
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08 February 1966
Supreme Court 14 pages SITARAM MOTILAL KALAL Vs SANTANUPRASAD JAISHANKAR BHATT
Case number: Appeal (civil) 615 of 1963 |
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08 February 1966
Supreme Court 9 pages RAM CHANDER PRASAD SHARMA Vs STATE OF BIHAR & ANR.
Case number: Appeal (crl.) 48 of 1963 |
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07 February 1966
Supreme Court 14 pages GENERAL ASSURANCE SOCIETY Ltd. Vs CHANDUMULL JAIN AND ANR.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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07 February 1966
Supreme Court 12 pages SHRI RAM PRASAD (DECEASED) BY HIS LEGAL REPRESENTATIVE Vs THE STATE OF PUNJAB
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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04 February 1966
Supreme Court 7 pages MAQBOOL ALAM KHAN Vs MST. KHODAIJA & ORS.
Case number: Appeal (civil) 629 of 1963 |
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04 February 1966
Supreme Court 5 pages S. RAMA IYER Vs SUNDARASA PONNAPOONDAR
Case number: Appeal (civil) 797 of 1963 |
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04 February 1966
Supreme Court 7 pages SMT. SHYAM KISHORI DEVI Vs PATNA MUNICIPAL CORPORATION & ANR.
Case number: Appeal (civil) 812 of 1963 |
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04 February 1966
Supreme Court 4 pages STATE OF UTTAR PRADESH Vs R. B. AGARWAL
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V. |
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04 February 1966
Supreme Court 4 pages SURENDRA NATH BIBRA Vs STEPHEN COURT LTD.
Case number: Appeal (civil) 661 of 1963 |