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17 January 1966
Supreme Court 8 pages THE STATE OF BIHAR Vs RAMBALAK SINGH AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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17 January 1966
Supreme Court 5 pages GULAM YASIN KHAN Vs SHRI SAHEBRAO YESHWANTRAO WALASKAR & ORS.
Case number: Appeal (civil) 936 of 1965 |
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17 January 1966
Supreme Court 10 pages KATRA EDUCATIONAL SOCIETY Vs STATE OF UTTAR PRADESH & ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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17 January 1966
Supreme Court 6 pages TRAVANCORE TITANIUM PRODUCTS LTD. Vs COMMISSIONER OF INCOME-TAX, KERALA
Case number: Appeal (civil) 235 of 1965 |
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17 January 1966
Supreme Court 6 pages GODAWARI S. PARULEKAR AND ORS. Vs STATE OF MAHARASHTRA
Bench: GAJENDRAGADKAR, P.B. (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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14 January 1966
Supreme Court 26 pages SHASTRI YAGNAPURUSHDASJI Vs MULDAS BHUDARDAS VAISHYA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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14 January 1966
Supreme Court 12 pages SHEODAN SINGH Vs SMT. DARYAO KUNWAR
Case number: Appeal (civil) 802 of 1963 |
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14 January 1966
Supreme Court 13 pages THE ROMAN CATHOLIC MISSION Vs STATE OF MADRAS AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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14 January 1966
Supreme Court 7 pages SMT. DAYAWATI AND ANOTHER Vs INDERJIT AND OTHERS
Case number: Appeal (civil) 246 of 1964 |
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13 January 1966
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs TATA LOCOMOTIVE & ENGINEERING CO., LTD.
Case number: Appeal (civil) 236 of 1965 |
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10 January 1966
Supreme Court 9 pages GOWLIBUDDANNA Vs COMMISSIONER OF INCOME-TAX, MYSORE,BANGALORE
Case number: Appeal (civil) 328 of 1965 |
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07 January 1966
Supreme Court 5 pages COMMSSIONER OF INCOME-TAX, BOMBAY,SOUTH POONA Vs MURLIDHAR JHAWAR & PURNA GINNING ANDPRESSING FACTORY, DHAR
Case number: Appeal (civil) 327 of 1965 |
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06 January 1966
Supreme Court 4 pages RAM GOPAL REDDY Vs ADDITIONAL CUSTODIAN EVACUEE PROPERTY,HYDERABAD
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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06 January 1966
Supreme Court 5 pages K. V. SRINIVASA AYYANGAR Vs P. N. VENKATASUBRAMANIA IYER AND OTHERS
Case number: Appeal (civil) 543 of 1963 |
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06 January 1966
Supreme Court 8 pages RAMESH AND ANOTHER Vs SETH GENDALAL MOTILAL PATNI AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |