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30 October 1973
Supreme Court 8 pages NARAYAN BHONDOO PIMPUTKAR & ANOTHER . Vs LAXMAN PURSHOTTAM PIMPUTKAR & ORS.
Case number: Appeal (civil) 1573 of 1972 |
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22 October 1973
Supreme Court 9 pages BALKRISHNA CHHAGANLAL SONI Vs STATE OF WEST BENGAL
Case number: Appeal (crl.) 73 of 1970 |
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19 October 1973
Supreme Court 10 pages SWARAJYA LAKSHMI Vs G. G. PADMA RAO
Case number: Appeal (civil) 2248 of 1970 |
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19 October 1973
Supreme Court 7 pages JAYDAYAL PODDAR (DECEASED) THROUGH HIS L.RS ANDANOTHER Vs MST. BIBI HAZRA AND ORS.
Case number: Appeal (civil) 1759 of 1967 |
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19 October 1973
Supreme Court 16 pages SRI MAHALINGA THAMBIRAN SWAMIGAL Vs HIS HOLINESS SRI LA SRI KASIVASI ARULNANDITHAMBIRAN SWAMIGA
Case number: Appeal (civil) 1677 of 1969 |
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15 October 1973
Supreme Court 2 pages RANCHOD MATHUR WASAWA Vs STATE OF GUJARAT
Case number: Special Leave Petition (Criminal) 674 of 1973 |
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12 October 1973
Supreme Court 12 pages NARAYANAN SANKARAN MOOSS Vs THE STATE OF KERALA AND ANOTHER
Case number: Appeal (civil) 1279 of 1967 |
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12 October 1973
Supreme Court 20 pages NARASINGH CHARAN MOHANTY Vs SURENDRA MOHANTY
Case number: Appeal (civil) 402 of 1972 |
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11 October 1973
Supreme Court 27 pages PRABHU DAYAL DEORAH ETC. ETC. Vs THE DISTRICT MAGISRATE, KAMRUP & ORS.
Case number: Writ Petition (Civil) 1495 of 1973 |
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11 October 1973
Supreme Court 11 pages ARATI RAY CHOUDHURY Vs UNION OF INDIA & ORS.
Bench: RAY, A.N. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. |
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10 October 1973
Supreme Court 5 pages STATE OF MYSORE AND ORS. Vs H. D. KOLKAR
Case number: Appeal (civil) 2117 of 1968 |
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10 October 1973
Supreme Court 6 pages G. V. RAMANAIAH Vs THE SUPERINTENDENT OF CENTRAL JAIL, RAJAHMUNDRY AND OTHERS
Case number: Writ Petition (Civil) 1435 of 1973 |
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28 September 1973
Supreme Court 28 pages LAXMINARAYAN AND ANOTHER Vs RETURNING OFFICER AND OTHERS
Case number: Appeal (civil) 1014 of 1972 |
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26 September 1973
Supreme Court 25 pages UNION OF INDIA Vs MOHAN LAL CAPOOR & OTHERS
Case number: Appeal (civil) 695 of 1971 |
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26 September 1973
Supreme Court 4 pages MASUD KHAN Vs STATE OF UTTAR PRADESH
Case number: Writ Petition (Civil) 117 of 1973 |