Showing 36541 - 36555 of 41947 judgements
30 October 1973
Supreme Court
8 pages
NARAYAN BHONDOO PIMPUTKAR & ANOTHER . Vs LAXMAN PURSHOTTAM PIMPUTKAR & ORS.

Case number: Appeal (civil) 1573 of 1972

22 October 1973
Supreme Court
9 pages
BALKRISHNA CHHAGANLAL SONI Vs STATE OF WEST BENGAL

Case number: Appeal (crl.) 73 of 1970

19 October 1973
Supreme Court
10 pages
SWARAJYA LAKSHMI Vs G. G. PADMA RAO

Case number: Appeal (civil) 2248 of 1970

19 October 1973
Supreme Court
7 pages
JAYDAYAL PODDAR (DECEASED) THROUGH HIS L.RS ANDANOTHER Vs MST. BIBI HAZRA AND ORS.

Case number: Appeal (civil) 1759 of 1967

19 October 1973
Supreme Court
16 pages
SRI MAHALINGA THAMBIRAN SWAMIGAL Vs HIS HOLINESS SRI LA SRI KASIVASI ARULNANDITHAMBIRAN SWAMIGA

Case number: Appeal (civil) 1677 of 1969

15 October 1973
Supreme Court
2 pages
RANCHOD MATHUR WASAWA Vs STATE OF GUJARAT

Case number: Special Leave Petition (Criminal) 674 of 1973

12 October 1973
Supreme Court
12 pages
NARAYANAN SANKARAN MOOSS Vs THE STATE OF KERALA AND ANOTHER

Case number: Appeal (civil) 1279 of 1967

12 October 1973
Supreme Court
20 pages
NARASINGH CHARAN MOHANTY Vs SURENDRA MOHANTY

Case number: Appeal (civil) 402 of 1972

11 October 1973
Supreme Court
27 pages
PRABHU DAYAL DEORAH ETC. ETC. Vs THE DISTRICT MAGISRATE, KAMRUP & ORS.

Case number: Writ Petition (Civil) 1495 of 1973

11 October 1973
Supreme Court
11 pages
ARATI RAY CHOUDHURY Vs UNION OF INDIA & ORS.

Bench: RAY, A.N. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R.
Case number: Writ Petition (Civil) 459 of 1972

10 October 1973
Supreme Court
5 pages
STATE OF MYSORE AND ORS. Vs H. D. KOLKAR

Case number: Appeal (civil) 2117 of 1968

10 October 1973
Supreme Court
6 pages
G. V. RAMANAIAH Vs THE SUPERINTENDENT OF CENTRAL JAIL, RAJAHMUNDRY AND OTHERS

Case number: Writ Petition (Civil) 1435 of 1973

28 September 1973
Supreme Court
28 pages
LAXMINARAYAN AND ANOTHER Vs RETURNING OFFICER AND OTHERS

Case number: Appeal (civil) 1014 of 1972

26 September 1973
Supreme Court
25 pages
UNION OF INDIA Vs MOHAN LAL CAPOOR & OTHERS

Case number: Appeal (civil) 695 of 1971

26 September 1973
Supreme Court
4 pages
MASUD KHAN Vs STATE OF UTTAR PRADESH

Case number: Writ Petition (Civil) 117 of 1973