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11 December 1973
Supreme Court 22 pages KATIKARA CHINTAMANI DORA & ORS. Vs GUNTREDDI ANNAMNAIDU & ORS.
Case number: Appeal (civil) 1936 of 1967 |
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11 December 1973
Supreme Court 5 pages K. T. CHANDY Vs MANSA RAM ZADE
Case number: Appeal (crl.) 129 of 1970 |
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11 December 1973
Supreme Court 21 pages RAVAL & CO. Vs K. C. RAMACHANDRAN & ORS.
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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11 December 1973
Supreme Court 10 pages BINANI BROS. (P). LTD. Vs UNION OF INDIA & ORS.
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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07 December 1973
Supreme Court 10 pages JAMUNA CHAUDHARI & ORS. Vs STATE OF BIHAR
Case number: Appeal (crl.) 97 of 1970 |
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07 December 1973
Supreme Court 15 pages SAPPANI MOHAMED MOHIDEEN & ANR. Vs R. V. SETHUSUBRAMANIA PILLAI & ORS.
Case number: Appeal (civil) 1555 of 1967 |
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06 December 1973
Supreme Court 6 pages STATE OF U. P. Vs HARI PRASAD & OTHERS
Case number: Appeal (crl.) 215 of 1970 |
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04 December 1973
Supreme Court 5 pages THE OFFICIAL TRUSTEE OF WEST BENGAL FOR THE TRUST OF CHITR Vs C.I.T WEST BENGAL, CALCUTTA
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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03 December 1973
Supreme Court 5 pages MAHESH PRASAD GUPTA Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 130 of 1970 |
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03 December 1973
Supreme Court 7 pages STATE OF GUJARAT Vs YAKUB IBRAHIM
Case number: Appeal (crl.) 164 of 1970 |
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03 December 1973
Supreme Court 10 pages KHAZAN SINGH ETC. ETC. Vs STATE OF U.P. & ORS.
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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30 November 1973
Supreme Court 10 pages NAGINDAS RAMDAS Vs DALPATRAM ICHHARAM @ BRIJRAM AND ORS.
Case number: Appeal (civil) 2479 of 1972 |
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29 November 1973
Supreme Court 8 pages RATTAN LAL GUPTA & ORS. ETC. ETC. Vs SURAJ BHAN & ORS. ETC. ETC.
Case number: Appeal (civil) 1592 of 1971 |
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29 November 1973
Supreme Court 14 pages QUDRAT ULLAH Vs MUNICIPAL BOARD, BARELLY
Case number: Appeal (civil) 1727 of 1968 |
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29 November 1973
Supreme Court 6 pages KRISHNAWATI Vs HANS RAJ
Case number: Appeal (civil) 1475 of 1970 |