Showing 36556 - 36570 of 41947 judgements
26 September 1973
Supreme Court
22 pages
STATE OF JAMMU & KASHMIR Vs TRILOKI NATH KHOSA & ORS.

Bench: RAY, A.N. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R.
Case number: Appeal (civil) 2134 of 1972

25 September 1973
Supreme Court
11 pages
WORKMEN Vs MANAGEMENT OF SIJUA (JHERRIAH) ELECTRIC SUPPLY CO. LTD.

Case number: Appeal (civil) 2446 of 1967

25 September 1973
Supreme Court
13 pages
SILVER JUBILEE TAILORING HOUSE AND OTHERS Vs CHIEF INSPECTOR OF SHOPS AND ESTABLISHMENTS AND ANOTHER

Case number: Appeal (civil) 1706 of 1969

24 September 1973
Supreme Court
5 pages
STATE OF BIHAR Vs PASHUPATI SINGH & ANR. & VICE VERSA

Case number: Appeal (crl.) 53 of 1970

24 September 1973
Supreme Court
5 pages
SUDHIR KUMAR MUKHERJEE AND SHAM LAL SHAW Vs STATE OF WEST BENGAL

Case number: Appeal (crl.) 60 of 1970

24 September 1973
Supreme Court
15 pages
KALI RAM Vs STATE OF HIMACHAL PRADESH

21 September 1973
Supreme Court
10 pages
STATE OF PUNJAB Vs K. R. ERRY & SOBHAG RAI MEHTA(With Connected Appeal)

20 September 1973
Supreme Court
16 pages
JALAJA SHEDTHI & ORS. Vs LAKSHMI SHEDTHI & ORS.

Case number: Appeal (civil) 1258 of 1967

20 September 1973
Supreme Court
10 pages
S. PARTHASARATHI Vs STATE OF ANDHRA PRADESH

Case number: Appeal (civil) 656 of 1971

18 September 1973
Supreme Court
24 pages
STATE OF KERALA AND ANR. Vs THE GWALIOR RAYON SILK MANUFACTURING (WVG.) CO. LTD. ETC.

Bench: SIKRI, S.M. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R.
Case number: Writ Petition (Civil) 1398 of 1972

18 September 1973
Supreme Court
9 pages
GIANI BAKSHISH SINGH Vs GOVT. OF INDIA & ORS

Case number: Appeal (crl.) 116 of 1973

18 September 1973
Supreme Court
6 pages
CHITTARANJAN DAS Vs THE STATE OF ORISSA

Case number: Appeal (crl.) 58 of 1970

17 September 1973
Supreme Court
6 pages
RAM PRASAD AND OTHERS Vs THE STATE OF U.P.

Case number: Appeal (crl.) 52 of 1970

11 September 1973
Supreme Court
9 pages
MOHANDAS LALWANI Vs THE STATE OF MADHYA PRADESH

11 September 1973
Supreme Court
15 pages
KANU SANYAL Vs DISTRICT MAGISTRATE, DARJEEIJNG & ORS.

Bench: BHAGWATI, P.N.,SIKRI, S.M. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,KRISHNAIYER, V.R.
Case number: Writ Petition (Civil) 205 of 1973