Showing 36586 - 36600 of 41947 judgements
23 August 1973
Supreme Court
8 pages
PRESIDENT OF THE BIHAR STATE BOARD OF RELIGIOUS TRUST & ANR Vs NALINI CHOUDHARI & ORS.(With connected appeals)

Case number: Appeal (civil) 2029 of 1970

23 August 1973
Supreme Court
18 pages
KELVINATOR OF INDIA LTD. Vs THE STATE OF HARYANA

Case number: Appeal (civil) 2005 of 1970

22 August 1973
Supreme Court
10 pages
SOHAN LAL AND OTHERS Vs AMIN CHAND AND SONS AND OTHERS(With connected appeals & pet

Case number: Appeal (civil) 227 of 1970

22 August 1973
Supreme Court
11 pages
SRI CHANDRE PRABHUJI JAIN TEMPLE AND ORS. Vs HARIKRISHNA AND ANOTHER

Case number: Appeal (civil) 1701 of 1967

20 August 1973
Supreme Court
8 pages
WESTERN INDIA MATCH COMPANY LTD. Vs WORKMEN

Case number: Appeal (civil) 2375 of 1968

20 August 1973
Supreme Court
4 pages
BHAGWANI KUER (DEAD) & ORS. Vs TAPESWARI KUER (DEAD) & ORS.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 1743 of 1967

17 August 1973
Supreme Court
8 pages
STATE OF ANDHRA PRADESH & ANR. Vs ANDHRA PROVINCIAL POTTERIES LTD. & ORS.

Case number: Appeal (crl.) 34 of 1970

16 August 1973
Supreme Court
11 pages
REV. FR. K. C. ALEXANDER Vs STATE OF KERALA

Case number: Appeal (civil) 744 of 1967

16 August 1973
Supreme Court
8 pages
C.I.T. BOMBAY Vs ONKARMAL MEGHRAJ (H.U.F.) & ORS.

Case number: Appeal (civil) 2263 of 1969

16 August 1973
Supreme Court
10 pages
RAJENDER SINGH & ORS. Vs SANTA SINGH & ORS.

Case number: Appeal (civil) 1027 of 1967

14 August 1973
Supreme Court
9 pages
GAJADHAR PRASAD & ORS. Vs BABU BHAKTA RATAN & ORS.

Case number: Appeal (civil) 1648 of 1967

14 August 1973
Supreme Court
5 pages
LALJI & ORS. Vs THE STATE OF U. P.

Bench: KHANNA,HANS RAJ
Case number: Appeal Criminal 227 of 1983

13 August 1973
Supreme Court
7 pages
JUGAL KISHORE Vs DHANNO DEVI (DEAD) BY L.RS.

Case number: Appeal (civil) 1326 of 1967

10 August 1973
Supreme Court
11 pages
KRISHAN CHANDER Vs RAM LAL

Case number: Appeal (civil) 2384 of 1972

08 August 1973
Supreme Court
6 pages
STATE OF U.P. Vs ZAHOOR AHMAD & ANR.

Case number: Appeal (civil) 1718 of 1967