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23 August 1973
Supreme Court 8 pages PRESIDENT OF THE BIHAR STATE BOARD OF RELIGIOUS TRUST & ANR Vs NALINI CHOUDHARI & ORS.(With connected appeals)
Case number: Appeal (civil) 2029 of 1970 |
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23 August 1973
Supreme Court 18 pages KELVINATOR OF INDIA LTD. Vs THE STATE OF HARYANA
Case number: Appeal (civil) 2005 of 1970 |
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22 August 1973
Supreme Court 10 pages SOHAN LAL AND OTHERS Vs AMIN CHAND AND SONS AND OTHERS(With connected appeals & pet
Case number: Appeal (civil) 227 of 1970 |
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22 August 1973
Supreme Court 11 pages SRI CHANDRE PRABHUJI JAIN TEMPLE AND ORS. Vs HARIKRISHNA AND ANOTHER
Case number: Appeal (civil) 1701 of 1967 |
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20 August 1973
Supreme Court 8 pages WESTERN INDIA MATCH COMPANY LTD. Vs WORKMEN
Case number: Appeal (civil) 2375 of 1968 |
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20 August 1973
Supreme Court 4 pages BHAGWANI KUER (DEAD) & ORS. Vs TAPESWARI KUER (DEAD) & ORS.
Bench: BEG,M. HAMEEDULLAH |
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17 August 1973
Supreme Court 8 pages STATE OF ANDHRA PRADESH & ANR. Vs ANDHRA PROVINCIAL POTTERIES LTD. & ORS.
Case number: Appeal (crl.) 34 of 1970 |
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16 August 1973
Supreme Court 11 pages REV. FR. K. C. ALEXANDER Vs STATE OF KERALA
Case number: Appeal (civil) 744 of 1967 |
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16 August 1973
Supreme Court 8 pages C.I.T. BOMBAY Vs ONKARMAL MEGHRAJ (H.U.F.) & ORS.
Case number: Appeal (civil) 2263 of 1969 |
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16 August 1973
Supreme Court 10 pages RAJENDER SINGH & ORS. Vs SANTA SINGH & ORS.
Case number: Appeal (civil) 1027 of 1967 |
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14 August 1973
Supreme Court 9 pages GAJADHAR PRASAD & ORS. Vs BABU BHAKTA RATAN & ORS.
Case number: Appeal (civil) 1648 of 1967 |
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14 August 1973
Supreme Court 5 pages LALJI & ORS. Vs THE STATE OF U. P.
Bench: KHANNA,HANS RAJ |
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13 August 1973
Supreme Court 7 pages JUGAL KISHORE Vs DHANNO DEVI (DEAD) BY L.RS.
Case number: Appeal (civil) 1326 of 1967 |
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10 August 1973
Supreme Court 11 pages KRISHAN CHANDER Vs RAM LAL
Case number: Appeal (civil) 2384 of 1972 |
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08 August 1973
Supreme Court 6 pages STATE OF U.P. Vs ZAHOOR AHMAD & ANR.
Case number: Appeal (civil) 1718 of 1967 |