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28 November 1973
Supreme Court 6 pages SUKH RAM Vs STATE OF U. P.
Case number: Appeal (crl.) 99 of 1970 |
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28 November 1973
Supreme Court 4 pages RAM AUTAR LAL JAIN Vs MINISTER OF TRANSPORT & ORS.
Case number: Appeal (civil) 2606 of 1969 |
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28 November 1973
Supreme Court 9 pages LAXMAN AND OTHERS Vs STATE OF MAHARASHTRA
Case number: Appeal (civil) 122 of 1970 |
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28 November 1973
Supreme Court 13 pages GUJARAT ELECTRICITY BOARD Vs AHMEDABAD ELECTRICITY CO. LTD. & ORS.
Case number: Appeal (civil) 1797 of 1967 |
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27 November 1973
Supreme Court 7 pages SAKAL DEEP SAHAI SRIVASTAVA Vs UNION OF INDIA & ANR.
Case number: Appeal (civil) 1236 of 1970 |
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27 November 1973
Supreme Court 4 pages SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, WEST Vs BIRENDRA CHANDRA CHAKRAVARTY
Case number: Appeal (crl.) 145 of 1970 |
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27 November 1973
Supreme Court 4 pages AHER BHAGU JETHA Vs THE STATE OF GUJARAT
Case number: Appeal (crl.) 151 of 1970 |
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27 November 1973
Supreme Court 45 pages BABURAO BAGAJI KAREMORE & ORS. Vs GOVIND & OTHERS
Case number: Appeal (civil) 901 of 1973 |
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26 November 1973
Supreme Court 31 pages SHREE MEENAKSHI MILLS LTD. Vs UNION OF INDIA
Bench: RAY, A.N. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. |
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23 November 1973
Supreme Court 5 pages KAUR SAIN Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 68 of 1970 |
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23 November 1973
Supreme Court 43 pages E. P. ROYAPPA Vs STATE OF TAMIL NADU & ANR.
Bench: RAY, A.N. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. |
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22 November 1973
Supreme Court 13 pages STATE OF UTTAR PRADESH & ORS. Vs SUGHAR SINGH
Case number: Appeal (civil) 1110 of 1971 |
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20 November 1973
Supreme Court 14 pages A. S. KARTHIKEYAN ETC. Vs STATE OF KERALA & ANR.
Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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19 November 1973
Supreme Court 38 pages BARADAKANTA MISHRA Vs THE REGISTRAR OF ORISSA HIGH COURT & ANR.
Bench: RAY, A.N. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. |
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15 November 1973
Supreme Court 5 pages BHUPAL CHANDRA GHOSH Vs ARIF ALI AND OTHERS
Case number: Writ Petition (Civil) 1520 of 1973 |