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10 September 1973
Supreme Court 5 pages JETHAMAL PITHAJI Vs THE ASSISTANT COLLECTOR 0F CUSTOMS BOMBAY AND ANR.
Case number: Appeal (crl.) 48 of 1970 |
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10 September 1973
Supreme Court 6 pages SATYANARAYANA SINHA Vs M/S S. LAL AND COMPANY (PVT.) LTD.
Case number: Appeal (civil) 2572 of 1972 |
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07 September 1973
Supreme Court 10 pages KISHAN NARAIN Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 14 of 1970 |
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03 September 1973
Supreme Court 15 pages STATE OF MYSORE Vs R. V. BIDAP
Bench: SIKRI, S.M. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. |
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31 August 1973
Supreme Court 5 pages HARCHAND SINGH & ANR. Vs STATE OF HARYANA
Case number: Appeal (crl.) 32 of 1970 |
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31 August 1973
Supreme Court 13 pages DARUKA & CO. Vs UNION OF INDIA & ORS.
Bench: SIKRI, S.M. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. |
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30 August 1973
Supreme Court 3 pages KRISHNA VITHU SUROSHE Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 96 of 1973 |
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29 August 1973
Supreme Court 4 pages CHOTKA HEMBRAM Vs STATE OF WEST BENGAL AND ORS.
Case number: Writ Petition (Civil) 841 of 1973 |
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29 August 1973
Supreme Court 4 pages PUKHRAJ Vs STATE OF RAJASTHAN & ANR.
Case number: Appeal (crl.) 101 of 1972 |
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28 August 1973
Supreme Court 11 pages HARIPRASAD MULSHANKER TRIVEDI Vs V. B. RAJU AND OTHERS
Bench: SIKRI, S.M. (CJ),MATHEW, KUTTYIL KURIEN,BEG, M. HAMEEDULLAH,DWIVEDI, S.N.,CHANDRACHUD, Y.V. |
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28 August 1973
Supreme Court 12 pages DELHI DEVELOPMENT AUTHORITY Vs DURGA CHAND KAUSHISH
Case number: Appeal (civil) 298 of 1972 |
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28 August 1973
Supreme Court 7 pages ROOP SINGH AND OTHERS Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 189 of 1971 |
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27 August 1973
Supreme Court 13 pages M. RAMANATHA PILLAI Vs THE STATE OF KERALA & ANR.(With connected appeals)
Bench: SIKRI, S.M. (CJ),MATHEW, KUTTYIL KURIEN,BEG, M. HAMEEDULLAH,DWIVEDI, S.N.,CHANDRACHUD, Y.V. |
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27 August 1973
Supreme Court 10 pages WOOLCOMBERS OF INDIA LTD. Vs WOOLCOMBERS WORKERS UNION AND ANOTHER
Case number: Appeal (civil) 2529 of 1969 |
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27 August 1973
Supreme Court 15 pages SHIVAJI SAHEBRAO BOBADE & ANR. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 26 of 1970 |