|
14 November 1973
Supreme Court 12 pages RAMASHANKAR KAUSHIK AND ANOTHER Vs ELECTION COMMISSION OF INDIA AND ANOTHER
Case number: Appeal (civil) 630 of 1973 |
|
13 November 1973
Supreme Court 10 pages STATE OF GUJARAT Vs C. G. DESAI AND OTHERS
|
|
13 November 1973
Supreme Court 6 pages LALJEE DUBEY AND OTHERS Vs UNION OF INDIA AND OTHERS
|
|
12 November 1973
Supreme Court 10 pages DAMODAR VALLEY CORPORATION Vs K. K. KAR
Case number: Appeal (civil) 851 of 1972 |
|
12 November 1973
Supreme Court 24 pages RAMCHANDRA SHANKAR DEODHAR & ORS. Vs THE STATE OF MAHARASHTRA & ORS.
Bench: RAY, A.N. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. |
|
08 November 1973
Supreme Court 10 pages KRISHAN GOPAL Vs SHRI PRAKASH CHANDRA & ORS.
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
|
08 November 1973
Supreme Court 7 pages M/S. LOKENATH TOLARAM ETC. Vs B. N. RANGWANI & ORS.
Case number: Appeal (civil) 1109 of 1971 |
|
08 November 1973
Supreme Court 4 pages KUSO SAH Vs THE STATE OF BIHAR & ORS.
Case number: Writ Petition (Civil) 1607 of 1973 |
|
06 November 1973
Supreme Court 7 pages STATE OF UTTAR PRADESH & ANR. Vs ANAND SWARUP
Case number: Appeal (civil) 1389 of 1967 |
|
05 November 1973
Supreme Court 10 pages DILBAGH RAI JARRY Vs UNION OF INDIA AND OTHERS
Case number: Appeal (civil) 1898 of 1967 |
|
05 November 1973
Supreme Court 9 pages UNIVERSITY OF KASHMIR AND OTHERS Vs MOHD. YASIN AND OTHERS
Case number: Appeal (civil) 1386 of 1972 |
|
31 October 1973
Supreme Court 12 pages M. C. CHOCKALINGAM & ORS. Vs V. MANICKAVASAGAM & ORS.
Case number: Appeal (civil) 1229 of 1973 |
|
31 October 1973
Supreme Court 0 pages PYARALI K. TEJANI Vs MAHADEO RAMCHANDRA DANGE AND OTHERS
Bench: RAY, A.N. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. |
|
30 October 1973
Supreme Court 15 pages GUJARAT MINERAL DEVELOPMENT CORPORATION Vs SHRI P. H. BRAHMBHATT
Case number: Appeal (civil) 803 of 1972 |
|
30 October 1973
Supreme Court 5 pages BISHWANATH PRASAD AND OTHERS Vs DWARKA PRASAD (DEAD) AND OTHERS
Bench: KRISHNAIYER,V.R. |