Showing 36196 - 36210 of 41947 judgements
20 December 1974
Supreme Court
10 pages
AMARJIT SINGH AHLUWALIA Vs THE STATE OF PUNJAB & ORS.

Case number: Appeal (civil) 624 of 1971

20 December 1974
Supreme Court
10 pages
RUKMANI BAI GUPTA Vs STATE GOVERNMENT OF MADHYA PRADESH BHOPAL& ORS.

Case number: Appeal (civil) 612 of 1974

20 December 1974
Supreme Court
9 pages
RAM BALI RAJBHAR Vs THE STATE OF WEST BENGAL & ORS.

Case number: Writ Petition (Civil) 822 of 1974

20 December 1974
Supreme Court
21 pages
ABDUL HUSSAIN MIR Vs SHAMSUL HUDA & ANR.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 915 of 1973

19 December 1974
Supreme Court
8 pages
FOOD CORPORATION OF INDIA Vs M/s. THAKUR SHIPPING CO. LTD. & ORS.

Case number: Appeal (civil) 1518 of 1974

19 December 1974
Supreme Court
10 pages
STERLING GENERAL INSURANCE CO. LTD. Vs PLANTERS AIRWAYS PVT. LTD.

Case number: Appeal (civil) 535 of 1974

19 December 1974
Supreme Court
5 pages
JIWAN SINGH Vs RAJENDRA PRASAD AND ANR.

17 December 1974
Supreme Court
10 pages
CHARAN SINGH AND ANR. Vs DARSHAN SINGH AND ORS.

Case number: Appeal (civil) 505 of 1974

13 December 1974
Supreme Court
16 pages
DANIRAIJI VRAJLALJI, JUNAGADH Vs VAHUJI MAHARAJ SHRI CHANDRAPRABHA WIDOW OFDECEASED MAHARAJ

Bench: MATHEW,KUTTYIL KURIEN
Case number: Appeal Civil 1466 of 1970

13 December 1974
Supreme Court
11 pages
SURESH PRASAD YADAV Vs JAI PRAKASH MISHRA & ORS.

Case number: Appeal (civil) 208 of 1973

12 December 1974
Supreme Court
6 pages
SARWAN SINGH Vs STATE OF PUNJAB

Bench: GOSWAMI,P.K.
Case number: Crl.A. No.-000480-000480 / 2001
Diary number: 1498 / 2001
Advocates: Vs RAJEEV SHARMA

12 December 1974
Supreme Court
20 pages
FIRM OF PRATAPCHAND NOPAJI Vs FIRM OF KOTRIKE VENKATTA SETTY & SONS ETC.

Case number: Appeal (civil) 2382 of 1968

11 December 1974
Supreme Court
16 pages
A. K. SUBRAMAN & ORS. ETC. Vs UNION OF INDIA AND ORS.

Bench: GOSWAMI,P.K.
Case number: Writ Petition (Civil) 489 of 1972

11 December 1974
Supreme Court
4 pages
BELA DAS & ORS. Vs SAMARENDRA NATH BOSE

Case number: Appeal (civil) 425 of 1970

11 December 1974
Supreme Court
9 pages
GORA Vs THE STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 379 of 1974