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20 December 1974
Supreme Court 10 pages AMARJIT SINGH AHLUWALIA Vs THE STATE OF PUNJAB & ORS.
Case number: Appeal (civil) 624 of 1971 |
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20 December 1974
Supreme Court 10 pages RUKMANI BAI GUPTA Vs STATE GOVERNMENT OF MADHYA PRADESH BHOPAL& ORS.
Case number: Appeal (civil) 612 of 1974 |
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20 December 1974
Supreme Court 9 pages RAM BALI RAJBHAR Vs THE STATE OF WEST BENGAL & ORS.
Case number: Writ Petition (Civil) 822 of 1974 |
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20 December 1974
Supreme Court 21 pages ABDUL HUSSAIN MIR Vs SHAMSUL HUDA & ANR.
Bench: ALAGIRISWAMI,A. |
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19 December 1974
Supreme Court 8 pages FOOD CORPORATION OF INDIA Vs M/s. THAKUR SHIPPING CO. LTD. & ORS.
Case number: Appeal (civil) 1518 of 1974 |
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19 December 1974
Supreme Court 10 pages STERLING GENERAL INSURANCE CO. LTD. Vs PLANTERS AIRWAYS PVT. LTD.
Case number: Appeal (civil) 535 of 1974 |
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19 December 1974
Supreme Court 5 pages JIWAN SINGH Vs RAJENDRA PRASAD AND ANR.
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17 December 1974
Supreme Court 10 pages CHARAN SINGH AND ANR. Vs DARSHAN SINGH AND ORS.
Case number: Appeal (civil) 505 of 1974 |
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13 December 1974
Supreme Court 16 pages DANIRAIJI VRAJLALJI, JUNAGADH Vs VAHUJI MAHARAJ SHRI CHANDRAPRABHA WIDOW OFDECEASED MAHARAJ
Bench: MATHEW,KUTTYIL KURIEN |
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13 December 1974
Supreme Court 11 pages SURESH PRASAD YADAV Vs JAI PRAKASH MISHRA & ORS.
Case number: Appeal (civil) 208 of 1973 |
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12 December 1974
Supreme Court 6 pages SARWAN SINGH Vs STATE OF PUNJAB
Bench: GOSWAMI,P.K. |
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12 December 1974
Supreme Court 20 pages FIRM OF PRATAPCHAND NOPAJI Vs FIRM OF KOTRIKE VENKATTA SETTY & SONS ETC.
Case number: Appeal (civil) 2382 of 1968 |
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11 December 1974
Supreme Court 16 pages A. K. SUBRAMAN & ORS. ETC. Vs UNION OF INDIA AND ORS.
Bench: GOSWAMI,P.K. |
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11 December 1974
Supreme Court 4 pages BELA DAS & ORS. Vs SAMARENDRA NATH BOSE
Case number: Appeal (civil) 425 of 1970 |
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11 December 1974
Supreme Court 9 pages GORA Vs THE STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 379 of 1974 |