Showing 36211 - 36225 of 41947 judgements
10 December 1974
Supreme Court
19 pages
AMRIT LAL BERRY Vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI & ORS.

Case number: Writ Petition (Civil) 463 of 1971

10 December 1974
Supreme Court
28 pages
HARIHAR PRASAD SINGH AND ORS. Vs BALMIKI PRASAD SINGH AND ORS.

Case number: Appeal (civil) 760 of 1967

04 December 1974
Supreme Court
9 pages
GANPAT Vs RETURNING OFFICER & ORS.

Case number: Appeal (civil) 348 of 1973

04 December 1974
Supreme Court
7 pages
HANS RAJ KEHAR & ORS. Vs THE STATE OF U.P. AND ORS.

Case number: Appeal (civil) 2072 of 1972

04 December 1974
Supreme Court
4 pages
SRILAL SHAW Vs THE STATE OF WEST BENGAL & ORS.

Case number: Writ Petition (Civil) 453 of 1974

03 December 1974
Supreme Court
6 pages
LABHCHAND DHANPAT SINGH JAIN Vs THE STATE OF MAHARASHTRA

Case number: Appeal (crl.) 79 of 1971

03 December 1974
Supreme Court
13 pages
STATE OF BIHAR & ANR. Vs DR. ASIS KUMAR MUKHERJEE & ORS.

Case number: Appeal (civil) 1430 of 1974

03 December 1974
Supreme Court
5 pages
SHAIK JAFFAR SHAIK MAHMOOD & ORS. Vs MOHD. PASHA HAKKANI SAHAB & ORS.

Case number: Appeal (civil) 1586 of 1974

03 December 1974
Supreme Court
5 pages
RAJAL DAS GURU NAMAL PAMANANI Vs THE STATE OF MAHARASHTRA

Case number: Appeal (crl.) 6 of 1971

28 November 1974
Supreme Court
8 pages
JHAGRAKHAN COLLIERIES (P) LTD. Vs SHRI G. C. AGARWAL, PRESIDING OFFICER, CENTRAL GOVERNMEN

Case number: Appeal (civil) 1968 of 1972

28 November 1974
Supreme Court
5 pages
COMMISSIONER OF INCOME TAX MADRAS Vs SOUTHERN ROADWAYS (P) LTD.

Bench: GUPTA,A.C.
Case number: Appeal Civil 211 of 1970

27 November 1974
Supreme Court
11 pages
NASHIRWAR ETC. ETC. Vs THE STATE OF MADHYA PRADESH

Case number: Appeal (civil) 1711 of 1974

27 November 1974
Supreme Court
7 pages
SATYA DEO PRASAD GUPTA Vs THE STATE OF BIHAR & ORS.

Case number: Writ Petition (Civil) 448 of 1974

26 November 1974
Supreme Court
22 pages
KHUDIRAM DAS Vs THE STATE OF WEST BENGAL & ORS.

Case number: Writ Petition (Civil) 324 of 1974

21 November 1974
Supreme Court
9 pages
HARNAM SINGH Vs THE STATE OF HIMACHAL PRADESH

Case number: Appeal (crl.) 68 of 1971