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10 December 1974
Supreme Court 19 pages AMRIT LAL BERRY Vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI & ORS.
Case number: Writ Petition (Civil) 463 of 1971 |
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10 December 1974
Supreme Court 28 pages HARIHAR PRASAD SINGH AND ORS. Vs BALMIKI PRASAD SINGH AND ORS.
Case number: Appeal (civil) 760 of 1967 |
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04 December 1974
Supreme Court 9 pages GANPAT Vs RETURNING OFFICER & ORS.
Case number: Appeal (civil) 348 of 1973 |
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04 December 1974
Supreme Court 7 pages HANS RAJ KEHAR & ORS. Vs THE STATE OF U.P. AND ORS.
Case number: Appeal (civil) 2072 of 1972 |
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04 December 1974
Supreme Court 4 pages SRILAL SHAW Vs THE STATE OF WEST BENGAL & ORS.
Case number: Writ Petition (Civil) 453 of 1974 |
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03 December 1974
Supreme Court 6 pages LABHCHAND DHANPAT SINGH JAIN Vs THE STATE OF MAHARASHTRA
Case number: Appeal (crl.) 79 of 1971 |
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03 December 1974
Supreme Court 13 pages STATE OF BIHAR & ANR. Vs DR. ASIS KUMAR MUKHERJEE & ORS.
Case number: Appeal (civil) 1430 of 1974 |
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03 December 1974
Supreme Court 5 pages SHAIK JAFFAR SHAIK MAHMOOD & ORS. Vs MOHD. PASHA HAKKANI SAHAB & ORS.
Case number: Appeal (civil) 1586 of 1974 |
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03 December 1974
Supreme Court 5 pages RAJAL DAS GURU NAMAL PAMANANI Vs THE STATE OF MAHARASHTRA
Case number: Appeal (crl.) 6 of 1971 |
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28 November 1974
Supreme Court 8 pages JHAGRAKHAN COLLIERIES (P) LTD. Vs SHRI G. C. AGARWAL, PRESIDING OFFICER, CENTRAL GOVERNMEN
Case number: Appeal (civil) 1968 of 1972 |
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28 November 1974
Supreme Court 5 pages COMMISSIONER OF INCOME TAX MADRAS Vs SOUTHERN ROADWAYS (P) LTD.
Bench: GUPTA,A.C. |
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27 November 1974
Supreme Court 11 pages NASHIRWAR ETC. ETC. Vs THE STATE OF MADHYA PRADESH
Case number: Appeal (civil) 1711 of 1974 |
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27 November 1974
Supreme Court 7 pages SATYA DEO PRASAD GUPTA Vs THE STATE OF BIHAR & ORS.
Case number: Writ Petition (Civil) 448 of 1974 |
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26 November 1974
Supreme Court 22 pages KHUDIRAM DAS Vs THE STATE OF WEST BENGAL & ORS.
Case number: Writ Petition (Civil) 324 of 1974 |
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21 November 1974
Supreme Court 9 pages HARNAM SINGH Vs THE STATE OF HIMACHAL PRADESH
Case number: Appeal (crl.) 68 of 1971 |