|
21 November 1974
Supreme Court 12 pages N. CHELLAPPAN Vs SECRETARY, KERALA STATE ELECTRICITY BOARD &ANOTHER
Case number: Appeal (civil) 682 of 1974 |
|
21 November 1974
Supreme Court 5 pages NONSUCH ESTATE LTD. Vs THE COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 1554 of 1970 |
|
21 November 1974
Supreme Court 5 pages ELVIN SANGMA Vs PROJENGTON MOMIN & ANR.
Case number: Appeal (civil) 441 of 1973 |
|
20 November 1974
Supreme Court 26 pages B. BANERJEE Vs ANITA PAN
Case number: Appeal (civil) 2063 of 1973 |
|
19 November 1974
Supreme Court 13 pages STATE OF UTTAR PRADESH Vs PRADIP TANDON & ORS.
Case number: Appeal (civil) 1542 of 1974 |
|
18 November 1974
Supreme Court 7 pages KARBHARI BHIMAJI ROHAMARE Vs SHANKER RAO GENUJI KOLHE & ORS.
Case number: Appeal (civil) 2365 of 1972 |
|
18 November 1974
Supreme Court 5 pages DIVYA PRAKASH Vs KULTAR CHAND RANA & ANR.
Case number: Appeal (civil) 1325 of 1973 |
|
18 November 1974
Supreme Court 6 pages SATYENDRA NATH DUTTA & ANR. Vs RAM NARAIN
Case number: Appeal (crl.) 55 of 1971 |
|
12 November 1974
Supreme Court 10 pages RAM BAHADUR RAI Vs THE STATE OF BIHAR & ORS.
Case number: Writ Petition (Civil) 347 of 1974 |
|
12 November 1974
Supreme Court 17 pages G. K. KRISHNAN ETC. ETC. Vs THE STATE OF TAMIL NADU & ANR. ETC.
Case number: Appeal (civil) 2415 of 1972 |
|
12 November 1974
Supreme Court 6 pages C. KRISHNA PRASAD Vs C. I. T. BANGALORE
Case number: Appeal (civil) 1553 of 1970 |
|
12 November 1974
Supreme Court 7 pages DWARIKA PRASAD SAHU Vs THE STATE OF BIHAR & ORS.
Case number: Writ Petition (Civil) 346 of 1974 |
|
11 November 1974
Supreme Court 17 pages CONTROLLER OF ESTATE DUTY, MADRAS Vs PARVATHI AMMAL
Bench: KHANNA,HANS RAJ |
|
11 November 1974
Supreme Court 6 pages MANPHUL SINGH Vs SURINDER SINGH
Case number: Appeal (civil) 739 of 1974 |
|
11 November 1974
Supreme Court 6 pages ERUSIAN EQUIPMENT & CHEMICALS LTD. Vs STATE OF WEST BENGAL & ANR.
Case number: Writ Petition (Civil) 34 of 1974 |