Showing 36226 - 36240 of 41947 judgements
21 November 1974
Supreme Court
12 pages
N. CHELLAPPAN Vs SECRETARY, KERALA STATE ELECTRICITY BOARD &ANOTHER

Case number: Appeal (civil) 682 of 1974

21 November 1974
Supreme Court
5 pages
NONSUCH ESTATE LTD. Vs THE COMMISSIONER OF INCOME-TAX, MADRAS

Case number: Appeal (civil) 1554 of 1970

21 November 1974
Supreme Court
5 pages
ELVIN SANGMA Vs PROJENGTON MOMIN & ANR.

Case number: Appeal (civil) 441 of 1973

20 November 1974
Supreme Court
26 pages
B. BANERJEE Vs ANITA PAN

Case number: Appeal (civil) 2063 of 1973

19 November 1974
Supreme Court
13 pages
STATE OF UTTAR PRADESH Vs PRADIP TANDON & ORS.

Case number: Appeal (civil) 1542 of 1974

18 November 1974
Supreme Court
7 pages
KARBHARI BHIMAJI ROHAMARE Vs SHANKER RAO GENUJI KOLHE & ORS.

Case number: Appeal (civil) 2365 of 1972

18 November 1974
Supreme Court
5 pages
DIVYA PRAKASH Vs KULTAR CHAND RANA & ANR.

Case number: Appeal (civil) 1325 of 1973

18 November 1974
Supreme Court
6 pages
SATYENDRA NATH DUTTA & ANR. Vs RAM NARAIN

Case number: Appeal (crl.) 55 of 1971

12 November 1974
Supreme Court
10 pages
RAM BAHADUR RAI Vs THE STATE OF BIHAR & ORS.

Case number: Writ Petition (Civil) 347 of 1974

12 November 1974
Supreme Court
17 pages
G. K. KRISHNAN ETC. ETC. Vs THE STATE OF TAMIL NADU & ANR. ETC.

Case number: Appeal (civil) 2415 of 1972

12 November 1974
Supreme Court
6 pages
C. KRISHNA PRASAD Vs C. I. T. BANGALORE

Case number: Appeal (civil) 1553 of 1970

12 November 1974
Supreme Court
7 pages
DWARIKA PRASAD SAHU Vs THE STATE OF BIHAR & ORS.

Case number: Writ Petition (Civil) 346 of 1974

11 November 1974
Supreme Court
17 pages
CONTROLLER OF ESTATE DUTY, MADRAS Vs PARVATHI AMMAL

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1395 of 1970

11 November 1974
Supreme Court
6 pages
MANPHUL SINGH Vs SURINDER SINGH

Case number: Appeal (civil) 739 of 1974

11 November 1974
Supreme Court
6 pages
ERUSIAN EQUIPMENT & CHEMICALS LTD. Vs STATE OF WEST BENGAL & ANR.

Case number: Writ Petition (Civil) 34 of 1974