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10 February 1975
Supreme Court 10 pages L. MICHAEL & ANR. Vs M/S. JOHNSTON PUMPS INDIA LTD.
Bench: KRISHNAIYER,V.R. |
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07 February 1975
Supreme Court 5 pages SANTOSH Vs THE STATE OF MADHYA PRADESH
Bench: BEG,M. HAMEEDULLAH |
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07 February 1975
Supreme Court 7 pages MITSUI STEAMSHIP CO. LTD. Vs C.I.T. WEST BENGAL, II CALCUTTA
Bench: GUPTA,A.C. |
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07 February 1975
Supreme Court 10 pages RAVINDER SINGH Vs STATE OF HARYANA
Bench: GOSWAMI,P.K. |
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05 February 1975
Supreme Court 5 pages BACHAN SINGH Vs PRITHVI SINGH & ORS.
Bench: SARKARIA,RANJIT SINGH |
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05 February 1975
Supreme Court 9 pages UNION OF INDIA Vs GURBAKSH SINGH & ANOTHER
Bench: BHAGWATI,P.N. |
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04 February 1975
Supreme Court 14 pages GANGADHAR YESHWANT BHANDARE Vs ERASMO DE JESUS SEQUIRIA
Bench: KHANNA,HANS RAJ |
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31 January 1975
Supreme Court 6 pages UNION OF INDIA & ORS. Vs TATA IRON & STEEL CO. LTD.
Bench: GOSWAMI,P.K. |
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29 January 1975
Supreme Court 11 pages BOMBAY HOUSING BOARD (NOW THE MAHARASHTRAHOUSING BOARD) Vs KARBHASE NAIK & CO., SHOLAPUR
Bench: MATHEW,KUTTYIL KURIEN |
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27 January 1975
Supreme Court 7 pages SALIM Vs STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 506 of 1974 |
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27 January 1975
Supreme Court 6 pages TULSHI RABIDAS Vs THE STATE OF WEST BENGAL
Bench: KRISHNAIYER,V.R. |
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24 January 1975
Supreme Court 15 pages HIGH COURT OF PUNJAB & HARYANA ETC. Vs STATE OF HARYANA & ORS. ETC.
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,BEG, M. HAMEEDULLAH,CHANDRACHUD, Y.V. |
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24 January 1975
Supreme Court 13 pages BALDEV SINGH Vs TEJA SINGH SWATANTAR (DEAD) & ORS.
Bench: KRISHNAIYER,V.R. |
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24 January 1975
Supreme Court 30 pages STATE OF U.P. Vs RAJ NARAIN & ORS.
Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,SARKARIA, RANJIT SINGH,UNTWALIA, N.L. |
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22 January 1975
Supreme Court 24 pages SHAHBUDDIN ABDUL KAHLIK SHAIKH Vs STATE OF GUJARAT
Bench: BHAGWATI,P.N. |