Showing 36166 - 36180 of 41947 judgements
10 February 1975
Supreme Court
10 pages
L. MICHAEL & ANR. Vs M/S. JOHNSTON PUMPS INDIA LTD.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1605 of 1972

07 February 1975
Supreme Court
5 pages
SANTOSH Vs THE STATE OF MADHYA PRADESH

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Criminal 22 of 1974

07 February 1975
Supreme Court
7 pages
MITSUI STEAMSHIP CO. LTD. Vs C.I.T. WEST BENGAL, II CALCUTTA

Bench: GUPTA,A.C.
Case number: Appeal Civil 1072 of 1970

07 February 1975
Supreme Court
10 pages
RAVINDER SINGH Vs STATE OF HARYANA

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 156 of 1974

05 February 1975
Supreme Court
5 pages
BACHAN SINGH Vs PRITHVI SINGH & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 186 of 1973

05 February 1975
Supreme Court
9 pages
UNION OF INDIA Vs GURBAKSH SINGH & ANOTHER

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 11 of 1968

04 February 1975
Supreme Court
14 pages
GANGADHAR YESHWANT BHANDARE Vs ERASMO DE JESUS SEQUIRIA

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 991 of 1973

31 January 1975
Supreme Court
6 pages
UNION OF INDIA & ORS. Vs TATA IRON & STEEL CO. LTD.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1527 of 1974

29 January 1975
Supreme Court
11 pages
BOMBAY HOUSING BOARD (NOW THE MAHARASHTRAHOUSING BOARD) Vs KARBHASE NAIK & CO., SHOLAPUR

Bench: MATHEW,KUTTYIL KURIEN
Case number: Appeal Civil 13 of 1968

27 January 1975
Supreme Court
7 pages
SALIM Vs STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 506 of 1974

27 January 1975
Supreme Court
6 pages
TULSHI RABIDAS Vs THE STATE OF WEST BENGAL

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 349 of 1974

24 January 1975
Supreme Court
15 pages
HIGH COURT OF PUNJAB & HARYANA ETC. Vs STATE OF HARYANA & ORS. ETC.

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,BEG, M. HAMEEDULLAH,CHANDRACHUD, Y.V.
Case number: Appeal Civil 852 of 1974

24 January 1975
Supreme Court
13 pages
BALDEV SINGH Vs TEJA SINGH SWATANTAR (DEAD) & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 233 of 1973

24 January 1975
Supreme Court
30 pages
STATE OF U.P. Vs RAJ NARAIN & ORS.

Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,SARKARIA, RANJIT SINGH,UNTWALIA, N.L.
Case number: Appeal Civil 1596 of 1974

22 January 1975
Supreme Court
24 pages
SHAHBUDDIN ABDUL KAHLIK SHAIKH Vs STATE OF GUJARAT

Bench: BHAGWATI,P.N.
Case number: Crl.A. No.-000242-000242 / 1994
Diary number: 75425 / 1994
Advocates: S. C. PATEL Vs ANIP SACHTHEY