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22 January 1975
Supreme Court 10 pages SADHU ROY Vs THE STATE OF WEST BENGAL
Bench: KRISHNAIYER,V.R. |
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22 January 1975
Supreme Court 6 pages RAM RANJAN CHATTERJEE Vs THE STATE OF WEST BENGAL
Bench: SARKARIA,RANJIT SINGH |
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21 January 1975
Supreme Court 10 pages JOHN MARTIN Vs THE STATE OF WEST BENGAL
Bench: BHAGWATI,P.N. |
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21 January 1975
Supreme Court 7 pages STATE OF GUJARAT & ANR. Vs PATEL CHATURBHAI NARSIBHAI & ORS.
Case number: Appeal (civil) 1508 of 1971 |
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21 January 1975
Supreme Court 33 pages ANANT MILLS CO. LTD. Vs STATE OF GUJARAT & ORS.
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21 January 1975
Supreme Court 29 pages HAR SHANKAR & ORS. ETC. ETC. Vs THE DY. EXCISE & TAXATION COMMR. & ORS.
Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.,GUPTA, A.C. |
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17 January 1975
Supreme Court 10 pages P.C.SETHI Vs UNION OF IDNIA .
Case number: W.P.(C) No.-000163-000163 / 1972 |
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17 January 1975
Supreme Court 4 pages GOPAL BAURI Vs THE DISTRICT MAGISTRATE BURDWAN AND OTHERS
Bench: GOSWAMI,P.K. |
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17 January 1975
Supreme Court 4 pages BABULAL DAS Vs THE STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 444 of 1974 |
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15 January 1975
Supreme Court 7 pages DULAL ROY Vs THE DISTRICT MAGISTRATE, BURDWAN AND ORS.
Bench: SARKARIA,RANJIT SINGH |
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10 January 1975
Supreme Court 3 pages K. K. WAHI & ORS Vs THE GENERAL MANAGER, N. RLY. & ORS.
Bench: KHANNA,HANS RAJ |
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08 January 1975
Supreme Court 3 pages SHER MOHAMMAD @ SERU Vs THE STATE OF WEST BENGAL
Bench: KRISHNAIYER,V.R. |
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20 December 1974
Supreme Court 8 pages N. VIMALA DEVI Vs K. MADHUSUDHANA REDDY
Case number: Appeal (civil) 389 of 1973 |
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20 December 1974
Supreme Court 7 pages RANGNATH Vs DAULATRAO AND ORS.
Case number: Appeal (civil) 30 of 1968 |
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20 December 1974
Supreme Court 8 pages K. BALASUBRAMANIA CHETTY Vs N. M. SAMBANDAMOORTHY CHETTY
Case number: Appeal (civil) 1672 of 1973 |