Showing 36151 - 36165 of 41947 judgements
20 February 1975
Supreme Court
6 pages
DHOOM SINGH Vs PRAKASH CHANDRA SETHI & ORS.

Bench: GUPTA,A.C.
Case number: Appeal Civil 1560 of 1973

20 February 1975
Supreme Court
9 pages
M. K. PAPLAH & SONS Vs THE EXCISE COMMISSIONER & ANR.

Case number: Appeal (civil) 1883 of 1969

20 February 1975
Supreme Court
6 pages
THE DISTRICT COUNCIL; UNITED KHASI-JAINTIA HILLS, SHILLON Vs KA DREPSILA LYNGDOH OF SYLLAI-U-LOR, MYLLIEM, MYLLIE

Case number: Appeal (civil) 1475 of 1969

20 February 1975
Supreme Court
10 pages
PRATAP SINGH Vs RAJINDER SINGH & ANR.

Case number: Appeal (civil) 808 of 1973

19 February 1975
Supreme Court
8 pages
STATE OF MAHARASHTRA Vs SINDHI @ RAMAN

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 158 of 1971

19 February 1975
Supreme Court
3 pages
MADHU LIMAYE Vs THE SUPERINTENDENT, TIHAR JAIL, DELHI & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 318 of 1970

14 February 1975
Supreme Court
11 pages
ATIC INDUSTRIES LTD. Vs H.H. DAVE, ASSTT. COLLECTOR OF CENTRAL EXCISE AND ORS.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1868 of 1970

14 February 1975
Supreme Court
11 pages
PRABHU NARAYAN Vs A. K. SRIVASTAVA

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 1174 of 1973

13 February 1975
Supreme Court
5 pages
SUDARSHAN MINERAL CO. LTD. Vs UNION OF INDIA & ANR.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2305 of 1969

13 February 1975
Supreme Court
5 pages
LAXMINARAYAN DIPCHAND MAHESHWARI & ORS. Vs MAHARASHTRA REVENUE TRIBUNAL & ORS.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 2609 of 1969

13 February 1975
Supreme Court
5 pages
ANANDJI HARIDAS & CO. PVT. LTD. Vs ENGINEERING MAZDOOR SANGH & ANR.

Case number: Appeal (civil) 2053 of 1971

12 February 1975
Supreme Court
7 pages
MADAN GOPE Vs THE STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 559 of 1974

12 February 1975
Supreme Court
6 pages
SHIV PRASAD Vs DURGA PRASAD & ANR.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 998 of 1971

11 February 1975
Supreme Court
7 pages
RAM KUMAR PANDE Vs THE STATE OF MADHYA PRADESH

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Criminal 12 of 1972

10 February 1975
Supreme Court
14 pages
STATE OF MAHARASHTRA & ORS. Vs THE SALVATION ARMY, WESTERN INDIA TERRITORY

Bench: MATHEW,KUTTYIL KURIEN
Case number: Appeal Civil 487 of 1973