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20 February 1975
Supreme Court 6 pages DHOOM SINGH Vs PRAKASH CHANDRA SETHI & ORS.
Bench: GUPTA,A.C. |
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20 February 1975
Supreme Court 9 pages M. K. PAPLAH & SONS Vs THE EXCISE COMMISSIONER & ANR.
Case number: Appeal (civil) 1883 of 1969 |
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20 February 1975
Supreme Court 6 pages THE DISTRICT COUNCIL; UNITED KHASI-JAINTIA HILLS, SHILLON Vs KA DREPSILA LYNGDOH OF SYLLAI-U-LOR, MYLLIEM, MYLLIE
Case number: Appeal (civil) 1475 of 1969 |
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20 February 1975
Supreme Court 10 pages PRATAP SINGH Vs RAJINDER SINGH & ANR.
Case number: Appeal (civil) 808 of 1973 |
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19 February 1975
Supreme Court 8 pages STATE OF MAHARASHTRA Vs SINDHI @ RAMAN
Bench: SARKARIA,RANJIT SINGH |
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19 February 1975
Supreme Court 3 pages MADHU LIMAYE Vs THE SUPERINTENDENT, TIHAR JAIL, DELHI & ORS.
Bench: KRISHNAIYER,V.R. |
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14 February 1975
Supreme Court 11 pages ATIC INDUSTRIES LTD. Vs H.H. DAVE, ASSTT. COLLECTOR OF CENTRAL EXCISE AND ORS.
Bench: BHAGWATI,P.N. |
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14 February 1975
Supreme Court 11 pages PRABHU NARAYAN Vs A. K. SRIVASTAVA
Bench: ALAGIRISWAMI,A. |
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13 February 1975
Supreme Court 5 pages SUDARSHAN MINERAL CO. LTD. Vs UNION OF INDIA & ANR.
Bench: UNTWALIA,N.L. |
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13 February 1975
Supreme Court 5 pages LAXMINARAYAN DIPCHAND MAHESHWARI & ORS. Vs MAHARASHTRA REVENUE TRIBUNAL & ORS.
Bench: GOSWAMI,P.K. |
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13 February 1975
Supreme Court 5 pages ANANDJI HARIDAS & CO. PVT. LTD. Vs ENGINEERING MAZDOOR SANGH & ANR.
Case number: Appeal (civil) 2053 of 1971 |
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12 February 1975
Supreme Court 7 pages MADAN GOPE Vs THE STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 559 of 1974 |
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12 February 1975
Supreme Court 6 pages SHIV PRASAD Vs DURGA PRASAD & ANR.
Bench: UNTWALIA,N.L. |
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11 February 1975
Supreme Court 7 pages RAM KUMAR PANDE Vs THE STATE OF MADHYA PRADESH
Bench: BEG,M. HAMEEDULLAH |
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10 February 1975
Supreme Court 14 pages STATE OF MAHARASHTRA & ORS. Vs THE SALVATION ARMY, WESTERN INDIA TERRITORY
Bench: MATHEW,KUTTYIL KURIEN |