Judgements

THAOREBHAI KEVELBHAI PATEL Vs THE STATE OF GUJARAT

Case number: Writ Petition (Civil) 467 of 1972

MAHADEVA UPENDRA SINAI ETC. ETC. Vs UNION OF INDIA & ORS.

Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH
Case number: Writ Petition (Civil) 112 of 1971

THE STATE OF KERALA ETC. ETC. Vs K. P. GOVINDAN TAPIOCA EXPORTER ETC. ETC.

Case number: Appeal (civil) 729 of 1972

SINCLAIRE MURRAY & CO. (P) LTD. Vs COMMISSIONER OF INCOME TAX, CALCUTTA

Case number: Appeal (civil) 1357 of 1970

SHRI RAM & ANOTHER Vs THE STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 142 of 1973

COMMISSIONER OF INCOME-TAXWEST BENGAL-III, CALCUTTA Vs M/S. INDIAN SUGAR MILLS ASSOCIATION

Bench: GUPTA,A.C.
Case number: Appeal Civil 1225 of 1970

INDIA TOBACCO CO. LTD. Vs THE COMMERCIAL TAX OFFICER, BHAVANIPORE & ORS.

K. L. VARADARAJAN Vs THE COMMISSIONER OF INCOME-TAX, MADRAS

Case number: Appeal (civil) 1275 of 1970

NIZAMUDDIN Vs THE STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 319 of 1974

DULAL CHANDRA MAJUMDAR Vs THE STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 371 of 1974

CHAMPAKLAL GANESHMAL Vs THE STATE OF MAHARASHTRA

Case number: Appeal (crl.) 41 of 1971

BHAGWAN DASS SEHGAL Vs STATE OF HARYANA AND ORS. ETC. ETC.

Case number: Appeal (civil) 1188 of 1973

UNION OF INDIA & ANR. Vs M/S. PARAMESWARAN MATCH WORKS ETC.

Case number: Appeal (civil) 262 of 1971

DILIP KUMAR GON Vs DURGA PRASAD SINGH

Case number: Appeal (civil) 602 of 1973

JOGINDER NATH AND ORS. Vs UNION OF INDIA AND ORS.

Case number: Writ Petition (Civil) 1854 of 1973