Showing 14776 - 14790 of 41947 judgements
17 July 2008
Supreme Court
1 pages
PARAMJIT SINGH Vs STATE OF PUNJAB .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004620-004620 / 2008
Diary number: 5406 / 2007
Advocates: ASHOK K. MAHAJAN Vs KULDIP SINGH

17 July 2008
Supreme Court
1 pages
CHINTA DEVI Vs JANG BAHADUR SINGH (DEAD) BY LRS.

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005945-005945 / 2000
Diary number: 10386 / 1998
Advocates: AKHILESH KUMAR PANDEY Vs RR-EX-PARTE

17 July 2008
Supreme Court
2 pages
TARA CHAND Vs MUNICIPALITY GHARAUNDA

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-001009-001010 / 2001
Diary number: 4098 / 2000
Advocates: Vs A. P. MOHANTY

17 July 2008
Supreme Court
2 pages
BADESAHEB M.S.T.(D)BY PROS.L.RS. Vs LALASAHEB F. TEHSILDAR (DEAD)BY LRS.&ORS

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005396-005396 / 1998
Diary number: 15989 / 1998
Advocates: P. R. RAMASESH Vs V. D. KHANNA

17 July 2008
Supreme Court
1 pages
MUNICIPAL COUNCIL, JIND Vs VIRENDER PAL

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-000207-000207 / 2007
Diary number: 19362 / 2004
Advocates: UGRA SHANKAR PRASAD Vs

17 July 2008
Supreme Court
3 pages
SHIVAPPA MALLAPPA PUJAR Vs GUDDAPPA .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-002186-002186 / 2002
Diary number: 16556 / 2000
Advocates: Vs ASHOK KUMAR SHARMA

17 July 2008
Supreme Court
16 pages
M/S. SUMANGALI Vs REGIONAL DIRECTOR, E.S.I. CORPORATION

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-001914-001914 / 2002
Diary number: 21389 / 2001
Advocates: ROMY CHACKO Vs V. J. FRANCIS

17 July 2008
Supreme Court
21 pages
ASRAF ALI Vs STATE OF ASSAM

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000174-000174 / 2001
Diary number: 14039 / 2000
Advocates: ABHIJIT SENGUPTA Vs CORPORATE LAW GROUP

17 July 2008
Supreme Court
1 pages
SHEENA P.S. Vs AJITH KUMAR V.S.

Bench: TARUN CHATTERJEE, , , ,
Case number: T.P.(C) No.-001040-001040 / 2006
Diary number: 29535 / 2006

17 July 2008
Supreme Court
6 pages
MARKAND C. GANDHI Vs ROHINI M. DANDEKAR

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004168-004168 / 2008
Diary number: 15405 / 2008

17 July 2008
Supreme Court
4 pages
M/S. SUPREME INDUSTRIES LTD. Vs M/S. RANISATI PIPE INDUSTRIES .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-004518-004518 / 2008
Diary number: 13737 / 2007
Advocates: SENTHIL JAGADEESAN Vs

17 July 2008
Supreme Court
16 pages
KANDASWAMY Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Special Leave Petition (crl.) 5134 of 2006

16 July 2008
Supreme Court
6 pages
M.K.D.MINERAL & EXPORT(P) LTD. Vs B.C. DAGARA

Bench: A.K. MATHUR,DALVEER BHANDARI
Case number: CONMT.PET.(C) No.-000317-000317 / 2007
Diary number: 34665 / 2007
Advocates: Vs RAJ KUMAR MEHTA

16 July 2008
Supreme Court
3 pages
RAJ KARAN SINGH Vs STATE OF PUNJAB

Bench: A.K. MATHUR,DALVEER BHANDARI, , ,
Case number: C.A. No.-004455-004455 / 2008
Diary number: 13843 / 2006
Advocates: S. JANANI Vs MINAKSHI VIJ

16 July 2008
Supreme Court
1 pages
DEORIA KASIA ZILA SAHKARI BANK LTD. Vs STATE OF U.P.

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-003460-003460 / 2006
Diary number: 27201 / 2004
Advocates: RAMESH CHANDRA MISHRA Vs T. MAHIPAL