IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION  

TRANSFER PETITION (CIVIL) NO.1040 OF 2006

SHEENA P.S. ....PETITIONER

VERSUS

AJITH KUMAR V.S. ....RESPONDENTS

O R D E R

This is an application for transfer which was listed before this Court on 1st

December, 2006, when the following order was passed:

“Issue notice.

Until  further orders,  further proceeding before the  trial court

shall remain stayed.”

When the matter was listed before the Ld. Registrar (Judl.) on 12th November,

2007, the petitioner sought three weeks' time to file application for withdrawal.   Now

by a letter, Petitioner has prayed to vacate the stay order and permission to withdraw

the original transfer petition.  That being the position, the transfer petition is treated

dismissed  as  withdrawn and the  stay order granted earlier by  this  Court  stands

vacated.

......................J. (TARUN CHATTERJEE)      

NEW DELHI, JULY 17, 2008.