Judgements

24 July 2008
Supreme Court
43 pages

ANIL KUMAR SHAHI Vs RAM SEVAK

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA, , ,
Case number: CONMT.PET.(C) No.-000091-000091 / 2006
Diary number: 10189 / 2006
Advocates: Vs SHAIL KUMAR DWIVEDI

24 July 2008
Supreme Court
4 pages

M/S. NATL. PROJECTS CONS. CORP. LTD. Vs M/S. SADHU SINGH & CO.

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004630-004630 / 2008
Diary number: 12500 / 2007
Advocates: AMIT KUMAR Vs B. K. SATIJA

24 July 2008
Supreme Court
30 pages

SANNAIA SUBBA RAO Vs STATE OF A.P.

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001306-001306 / 2003
Diary number: 20414 / 2003
Advocates: C. S. N. MOHAN RAO Vs D. BHARATHI REDDY

24 July 2008
Supreme Court
17 pages

RAJBABU Vs STATE OF M.P.

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000895-000895 / 2003
Diary number: 3625 / 2003
Advocates: SHIV SAGAR TIWARI Vs

24 July 2008
Supreme Court
2 pages

MANGOO @ MANGAL SINGH Vs STATE OF M.P.

Case number: Crl.A. No.-001145-001145 / 2008
Diary number: 26882 / 2004
Advocates: Vs C. D. SINGH

23 July 2008
Supreme Court
4 pages

MARELLA KONDALA RAO Vs AUTHORISED OFFICER, LAND REFORMS,A.P&ANR

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-003192-003192 / 2002
Diary number: 8519 / 2001
Advocates: K. RAM KUMAR Vs T. V. GEORGE

23 July 2008
Supreme Court
2 pages

SWATANTRVIR SAVARKAR PRATISHTHAN,SANGLI Vs RAYAT SHIKSHAN SANSTHA, SATARA .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004414-004416 / 2002
Diary number: 2162 / 2000
Advocates: S. C. BIRLA Vs A. S. BHASME

23 July 2008
Supreme Court
35 pages

BANTU Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000117-000117 / 2007
Diary number: 24055 / 2006
Advocates: Vs ANUVRAT SHARMA

23 July 2008
Supreme Court
16 pages

MUNIGADAPPA MEENAIAH Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001206-001206 / 2006
Diary number: 7824 / 2006
Advocates: BALRAJ DEWAN Vs D. BHARATHI REDDY

22 July 2008
Supreme Court
3 pages

M/S B.D.A.BREWERIES & DISTILLERIES LTD. Vs M/S VINDALE DISTILLERIES LTD.

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: T.P.(C) No.-000221-000221 / 2008
Diary number: 6145 / 2008
Advocates: Vs E. C. AGRAWALA

22 July 2008
Supreme Court
6 pages

DIRECTOR GENERAL ESIC Vs PUROSHOTTAM MALANI

Bench: A.K. MATHUR,P. SATHASIVAM, , ,
Case number: C.A. No.-004611-004611 / 2008
Diary number: 31787 / 2006
Advocates: MANISH KUMAR SARAN Vs GUNNAM VENKATESWARA RAO

22 July 2008
Supreme Court
60 pages

SWAMY SHRADDANANDA@MURALI MONAHAR MISHRA Vs STATE OF KARNATAKA

Bench: B.N. AGRAWAL,G.S. SINGHVI,AFTAB ALAM, ,
Case number: Crl.A. No.-000454-000454 / 2006
Diary number: 26942 / 2005
Advocates: VARINDER KUMAR SHARMA Vs

22 July 2008
Supreme Court
20 pages

AJAY G. PODAR Vs OFFICIAL LIQUIDATOR OF J.S.&W.M..

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-004597-004597 / 2008
Diary number: 28808 / 2005
Advocates: E. C. AGRAWALA Vs SUSHIL KUMAR JAIN

22 July 2008
Supreme Court
14 pages

SONELAL Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001133-001133 / 2008
Diary number: 11190 / 2007
Advocates: VIDYA DHAR GAUR Vs

22 July 2008
Supreme Court
11 pages

SHAMBHOO SINGH Vs STATE OF RAJASTHAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001134-001134 / 2008
Diary number: 29269 / 2007
Advocates: SHIV KUMAR SURI Vs ANSAR AHMAD CHAUDHARY