Judgements

Showing 14746 - 14760 of 41947 judgements
22 July 2008
Supreme Court
13 pages
RAJ RAJENDRA SINGH SETH @ R.R.S. SETH Vs THE STATE OF JHARKHAND

Bench: ARIJIT PASAYAT,S.H. KAPADIA, , ,
Case number: Crl.A. No.-001135-001135 / 2008
Diary number: 1449 / 2004
Advocates: C. D. SINGH Vs D. N. GOBURDHAN

22 July 2008
Supreme Court
17 pages
JAYENDRA SARASWATI SWAMIGAL alias SUBRAMANIAM Vs STATE OF TAMIL NADU

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, ,
Case number: Special Leave Petition (crl.) 1248 of 2006
21 July 2008
Supreme Court
2 pages
SPL.DY.COLLECTOR(LA),K.S.E.BD. Vs PATHU

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004682-004682 / 2008
Diary number: 25277 / 2007
Advocates: M. T. GEORGE Vs RANJITH K. C.

21 July 2008
Supreme Court
2 pages
BIRMATI Vs NASEEB SINGH

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004585-004585 / 2008
Diary number: 24402 / 2007
Advocates: SATYENDRA KUMAR Vs

21 July 2008
Supreme Court
2 pages
TEHRI HYDRO DEVT.CORPORATION LTD. Vs STATE OF UTTARKHAND .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004576-004576 / 2008
Diary number: 6394 / 2007
Advocates: SHAIL KUMAR DWIVEDI Vs JATINDER KUMAR BHATIA

21 July 2008
Supreme Court
2 pages
M.M. AGRAWAL Vs REKHA V. KAMBLE .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-013723-013723 / 2007
Diary number: 13723 / 2007
Advocates: Vs CHANDER SHEKHAR ASHRI

21 July 2008
Supreme Court
3 pages
K. NARAYANAN Vs STATE OF KERALA

Bench: K.G. BALAKRISHNAN,LOKESHWAR SINGH PANTA,P. SATHASIVAM, ,
Case number: C.A. No.-004592-004592 / 2008
Diary number: 1782 / 2006
Advocates: Vs P. V. DINESH

21 July 2008
Supreme Court
25 pages
INSPECTOR OF POLICE, TAMIL NADU Vs BALAPRASANNA

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001125-001125 / 2008
Diary number: 15690 / 2006
Advocates: V. G. PRAGASAM Vs P. N. RAMALINGAM

21 July 2008
Supreme Court
8 pages
B.Y.NARASIMHA PRASAD Vs M.VEERAPPA

Bench: HARJIT SINGH BEDI,AFTAB ALAM, , ,
Case number: SLP(C) No.-016453-016453 / 2006
Diary number: 19832 / 2006
Advocates: Vs S. N. BHAT

21 July 2008
Supreme Court
8 pages
GOVT. OF A.P. Vs G. VENKATA RATNAM

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004582-004582 / 2008
Diary number: 8616 / 2007
Advocates: D. BHARATHI REDDY Vs G. RAMAKRISHNA PRASAD

21 July 2008
Supreme Court
5 pages
CHHABILE @ RAM NEWAJ Vs STATE OF U.P. .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004583-004583 / 2008
Diary number: 4055 / 2007
Advocates: ANISH KUMAR GUPTA Vs

21 July 2008
Supreme Court
6 pages
STATE OF U.P. Vs NITIN AGNIHOTIRI

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001126-001126 / 2008
Diary number: 14020 / 2006
Advocates: GUNNAM VENKATESWARA RAO Vs M. A. KRISHNA MOORTHY

21 July 2008
Supreme Court
5 pages
MOHAMMED Vs PUSHPALATHA

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004581-004581 / 2008
Diary number: 5448 / 2007
Advocates: Vs NIKILESH RAMACHANDRAN

21 July 2008
Supreme Court
53 pages
PATEL RAJNIKANT DHULABHAI Vs PATEL CHANDRAKANT DHULABHAI .

Bench: C.K. THAKKER,AFTAB ALAM, , ,
Case number: CONMT.PET.(C) No.-000012-000013 / 2006
Diary number: 2285 / 2006
Advocates: Vs RAMESHWAR PRASAD GOYAL

21 July 2008
Supreme Court
9 pages
C.B.I,NEW DELHI Vs ROSHAN LAL SAINI

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI
Case number: Crl.A. No.-001128-001128 / 2008
Diary number: 9940 / 2007
Advocates: P. PARMESWARAN Vs JYOTI MENDIRATTA