Showing 14791 - 14805 of 41947 judgements
16 July 2008
Supreme Court
2 pages
MALLEPUDI VENKATARAO Vs STATE OF A.P.

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005806-005806 / 2000
Diary number: 9898 / 2000
Advocates: SUDHA GUPTA Vs T. V. GEORGE

16 July 2008
Supreme Court
20 pages
STATE OF PUNJAB Vs KULWANT SINGH @ KANTA

Bench: ARIJIT PASAYAT,P. SATHASIVAM,MUKUNDAKAM SHARMA, ,
Case number: Crl.A. No.-000493-000493 / 2001
Diary number: 13105 / 2000
Advocates: KULDIP SINGH Vs KUSUM CHAUDHARY

16 July 2008
Supreme Court
4 pages
HARIJAN MANGRI SIDDAKKA Vs ORIENTAL INSURANCE CO. LTD.

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-004437-004437 / 2008
Diary number: 16189 / 2006
Advocates: Vs S. N. BHAT

16 July 2008
Supreme Court
16 pages
KULDEEP SINGH Vs STATE OF H.P.

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001106-001106 / 2008
Diary number: 4025 / 2008
Advocates: ARUN K. SINHA Vs NARESH K. SHARMA

16 July 2008
Supreme Court
5 pages
HARYANA WAQF BOARD Vs SHANTI SARUP .

Bench: TARUN CHATTERJEE,J.M. PANCHAL, , ,
Case number: C.A. No.-004435-004435 / 2008
Diary number: 11486 / 2007
Advocates: EQUITY LEX ASSOCIATES Vs

16 July 2008
Supreme Court
17 pages
COMMNR. OF CUSTOMS, CALCUTTA Vs M/S. INDIAN RAYON & INDUSTRIES

Bench: ASHOK BHAN,DALVEER BHANDARI, , ,
Case number: C.A. No.-008371-008371 / 2002
Diary number: 11681 / 2002
Advocates: B. V. BALARAM DAS Vs ABHIJIT SENGUPTA

16 July 2008
Supreme Court
5 pages
M/S. PREMIUM EXCHANGE & FINANCE LTD.&ANR Vs M/S. S.N. BAGLA & CO. .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-004456-004456 / 2008
Diary number: 3405 / 2007
Advocates: INDRA SAWHNEY Vs K. K. MOHAN

16 July 2008
Supreme Court
24 pages
H.U.D.A. Vs RAJ SINGH RANA

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-004436-004436 / 2008
Diary number: 8543 / 2005
Advocates: UGRA SHANKAR PRASAD Vs ATISHI DIPANKAR

16 July 2008
Supreme Court
13 pages
KASHI PRASHAD Vs STTATE OF U.P.

Bench: ARIJIT PASAYAT,P. SATHASIVAM,MUKUNDAKAM SHARMA, ,
Case number: Crl.A. No.-000111-000111 / 2003
Diary number: 447 / 2002
Advocates: ABHA R. SHARMA Vs ANIL K. JHA

16 July 2008
Supreme Court
6 pages
WORKMEN THR. HINDUSTAN LEVER MAZDOOR S. Vs HINDUSTAN LEVERS LTD.

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004460-004460 / 2008
Diary number: 5587 / 2005
Advocates: JYOTI MENDIRATTA Vs MANIK KARANJAWALA

16 July 2008
Supreme Court
2 pages
RAM AWATAR SARAF Vs BHARAT PETROLEUM CORP.LTD.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-004559-004559 / 2008
Diary number: 25606 / 2007
Advocates: BIJOY KUMAR JAIN Vs PARIJAT SINHA

16 July 2008
Supreme Court
4 pages
ASISH ROY Vs STATE OF WEST BENGAL

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001120-001120 / 2006
Diary number: 27790 / 2005

16 July 2008
Supreme Court
6 pages
JASWANT SINGH Vs UNION OF INDIA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-004558-004558 / 2008
Diary number: 13172 / 2006
Advocates: (MRS. ) VIPIN GUPTA Vs JATINDER KUMAR BHATIA

16 July 2008
Supreme Court
3 pages
ARTI RANI @ PINKI DEVI Vs DHARMENDRA KUMAR GUPTA

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: T.P.(C) No.-000294-000294 / 2007
Diary number: 12703 / 2007
Advocates: Vs AJAY KUMAR TALESARA

15 July 2008
Supreme Court
9 pages
STATE OF HARYANA Vs DEEPAK SOOD .

Bench: A.K. MATHUR,DALVEER BHANDARI, , ,
Case number: C.A. No.-004446-004446 / 2008
Diary number: 12437 / 2006
Advocates: T. V. GEORGE Vs JAGJIT SINGH CHHABRA