Showing 14806 - 14820 of 41947 judgements
15 July 2008
Supreme Court
4 pages
SHYAM BABU MAURYA Vs STATE OF U.P.

Bench: B.N. AGRAWAL,V.S. SIRPURKAR,G.S. SINGHVI, ,
Case number: Crl.A. No.-000315-000315 / 2005
Diary number: 8977 / 2004
Advocates: MUKESH K. GIRI Vs P. K. JAIN

15 July 2008
Supreme Court
2 pages
OM PRAKASH Vs MANGI LAL

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004384-004384 / 2008
Diary number: 1293 / 2007
Advocates: Vs SARAD KUMAR SINGHANIA

15 July 2008
Supreme Court
2 pages
P.S. RAMAKRISHNA REDDY Vs AUTHORISED OFFICER, LAND REFORMS, A.P.

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-003888-003889 / 2001
Diary number: 15415 / 2000
Advocates: V. N. RAGHUPATHY Vs T. V. GEORGE

15 July 2008
Supreme Court
6 pages
KERALA STATE ELECTRICITY BOARD Vs CHINNAMMA ANTONY

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-004381-004381 / 2008
Diary number: 25752 / 2006
Advocates: M. T. GEORGE Vs

15 July 2008
Supreme Court
10 pages
DLF UNIVERSAL LTD. Vs EKTA SETH

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-004380-004380 / 2008
Diary number: 27580 / 2006
Advocates: RAJAN NARAIN Vs E. C. AGRAWALA

15 July 2008
Supreme Court
2 pages
NUR ISLAM KHAN Vs STATE OF WEST BENGAL

Bench: B.N. AGRAWAL,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000799-000799 / 2007
Diary number: 27406 / 2006
Advocates: NARESH KUMAR Vs TARA CHANDRA SHARMA

15 July 2008
Supreme Court
5 pages
M/S. INDO AUTOMOBILES Vs M/S. JAI DURGA ENTERPRISES .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: Crl.A. No.-001101-001101 / 2008
Diary number: 18511 / 2006
Advocates: BALAJI SRINIVASAN Vs IRSHAD AHMAD

15 July 2008
Supreme Court
22 pages
MEERA SAHNI Vs LT. GOVERNOR OF DELHI .

Bench: ALTAMAS KABIR,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-003413-003414 / 2001
Diary number: 2752 / 2001
Advocates: ASHOK MATHUR Vs D. S. MAHRA

15 July 2008
Supreme Court
10 pages
ELUMALAI NAICKER Vs CHANDRAN NAICKER

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005622-005622 / 2002
Diary number: 1151 / 2002
Advocates: Vs T. HARISH KUMAR

15 July 2008
Supreme Court
3 pages
ALISTAIR Vs STATE OF TAMIL NADU

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000513-000513 / 1996
Diary number: 72230 / 1996
Advocates: MALINI PODUVAL Vs S. THANANJAYAN

15 July 2008
Supreme Court
6 pages
STATE OF PUNJAB Vs LAL SINGH .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: C.A. No.-005488-005488 / 2000
Diary number: 18362 / 1999
Advocates: AJAY PAL Vs SUMITA RAY

15 July 2008
Supreme Court
8 pages
STATE OF HIMACHAL PRADESH Vs SHISH RAM

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Special Leave Petition (crl.) 4484 of 2006

15 July 2008
Supreme Court
14 pages
MOTI LAL Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Special Leave Petition (crl.) 4751 of 2006

15 July 2008
Supreme Court
7 pages
SHASHI MOHAN Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Special Leave Petition (crl.) 7491 of 2007

15 July 2008
Supreme Court
5 pages
P. KUMAR Vs U.O.I & ORS.

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: Transfer Case (civil) 13 of 2003