Showing 14821 - 14835 of 41947 judgements
14 July 2008
Supreme Court
2 pages
RAMA AUTOMOBILES Vs KAILASH MOTORS FINANCE LTD..

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-004445-004445 / 2008
Diary number: 6153 / 2007
Advocates: Vs PRAMOD DAYAL

14 July 2008
Supreme Court
15 pages
UNION OF INDIA Vs SATROHAN

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001145-001145 / 2001
Diary number: 5987 / 2001
Advocates: SUSHMA SURI Vs M. P. SHORAWALA

14 July 2008
Supreme Court
9 pages
RAJ KUMAR Vs STATE OF H.P.

Bench: ARIJIT PASAYAT,P. SATHASIVAM,MUKUNDAKAM SHARMA, ,
Case number: Crl.A. No.-001135-001135 / 2001
Diary number: 16730 / 2001

14 July 2008
Supreme Court
7 pages
DAMARA VENKATA MURALI KRISHNA RAO Vs GURUJUPALLI SATVATHAMMA

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-004364-004364 / 2008
Diary number: 27567 / 2006
Advocates: Y. RAJA GOPALA RAO Vs

14 July 2008
Supreme Court
10 pages
SHAIKH AZIM @ VAKIL @ KUKU Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000868-000868 / 2007
Diary number: 5366 / 2007
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

14 July 2008
Supreme Court
17 pages
DUMPALA CHANDRA REDDY Vs NIMAKAYALA BALIREDDY .

Bench: ARIJIT PASAYAT,P. SATHASIVAM,MUKUNDAKAM SHARMA, ,
Case number: Crl.A. No.-000309-000309 / 2001
Diary number: 18995 / 2000
Advocates: V. G. PRAGASAM Vs R. N. KESWANI

14 July 2008
Supreme Court
10 pages
JEEWAN DHAR JAIN (D) TH. LRS. Vs STATE OF HARYANA .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004365-004365 / 2008
Diary number: 17514 / 2006
Advocates: SANJAY JAIN Vs B. S. BANTHIA

14 July 2008
Supreme Court
3 pages
M/S. DHARMENDRA CONSTRUCTION CO. Vs STATE OF RAJASTHAN .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004368-004368 / 2008
Diary number: 21306 / 2006
Advocates: Vs JATINDER KUMAR BHATIA

14 July 2008
Supreme Court
2 pages
C.SENTHILVEL Vs E.S.NATARAJAN .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004373-004373 / 2008
Diary number: 25358 / 2007
Advocates: NIKHIL NAYYAR Vs S. THANANJAYAN

14 July 2008
Supreme Court
3 pages
K.K. SEENA Vs STATE OF KERALA .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004372-004372 / 2008
Diary number: 21631 / 2003
Advocates: Vs G. PRAKASH

14 July 2008
Supreme Court
4 pages
MINAKSHI GAUR Vs CHITRANJAN GAUR

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Crl.A. No.-001080-001080 / 2008
Diary number: 7908 / 2005
Advocates: Vs T. N. SINGH

14 July 2008
Supreme Court
3 pages
M/S S & S INDUSTRIES & ENTERPRS.LD. Vs M/S FORTRESS FINANCIAL SERVICES LTD.

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Crl.A. No.-001081-001083 / 2008
Diary number: 17737 / 2007
Advocates: K. K. MANI Vs GAGAN GUPTA

14 July 2008
Supreme Court
20 pages
PUNJAB URBAN PLANNING & DEV. AUTHORITY Vs BHUPINDER SINGH

Bench: ALTAMAS KABIR,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-007727-007727 / 2002
Diary number: 279 / 2002
Advocates: RACHANA JOSHI ISSAR Vs RR-EX-PARTE

14 July 2008
Supreme Court
13 pages
BHARAT PARIKH Vs C.B.I.

Bench: ALTAMAS KABIR,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001076-001076 / 2008
Diary number: 31916 / 2006
Advocates: BHARGAVA V. DESAI Vs P. PARMESWARAN

14 July 2008
Supreme Court
5 pages
P.KUNJUKRISHNA PILLAI Vs D.SREEKANTAN NAIR .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004439-004439 / 2008
Diary number: 945 / 2007
Advocates: M. T. GEORGE Vs T. G. NARAYANAN NAIR