Showing 14761 - 14775 of 41947 judgements
21 July 2008
Supreme Court
12 pages
T.K. GINARAJAN Vs COMMNR. OF INCOME TAX, COCHIN

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-005210-005216 / 2002
Diary number: 6318 / 2002
Advocates: Vs B. V. BALARAM DAS

21 July 2008
Supreme Court
9 pages
C.B.I,NEW DELHI Vs M.N.SHARMA

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001127-001127 / 2008
Diary number: 9941 / 2007
Advocates: P. PARMESWARAN Vs GAURAV AGRAWAL

21 July 2008
Supreme Court
4 pages
DEPOT MANAGER, A.P.S.R.T.C. Vs V. SURENDER

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-003861-003861 / 2006
Diary number: 18348 / 2004

21 July 2008
Supreme Court
3 pages
M/S. U.S. ROOFS LTD. Vs RABIABIBI AMIRUDDIN PATHAN

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004633-004633 / 2008
Diary number: 10534 / 2006
Advocates: NARESH KUMAR Vs

21 July 2008
Supreme Court
9 pages
BABUSAB DAVALSAB MUNAVALLI Vs STATE OF KARNATAKA

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001153-001153 / 2008
Diary number: 14932 / 2008
Advocates: E. C. VIDYA SAGAR Vs ANITHA SHENOY

21 July 2008
Supreme Court
33 pages
STATE OF RAJASTHAN Vs OM PRAKASH SHARMA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 5473 of 2008

20 July 2008
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs EM & EM ASSOCIATES

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005621-005621 / 2002
Diary number: 13549 / 2002
Advocates: SAHARYA & CO. Vs NIKILESH RAMACHANDRAN

19 July 2008
Supreme Court
5 pages
N.C.T. OF DELHI Vs UMESH KUMAR

Bench: ARIJIT PASAYAT,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000699-000699 / 2003
Diary number: 14782 / 2002
Advocates: ANIL KATIYAR Vs P. NARASIMHAN

18 July 2008
Supreme Court
9 pages
COMMISSIONER OF INCOME TAX,DELHI-VI Vs M/S ORIENTAL INSURANCE CO. LTD.

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-004521-004521 / 2008
Diary number: 17099 / 2006
Advocates: B. V. BALARAM DAS Vs

18 July 2008
Supreme Court
7 pages
NORTH WEST KARNATAKA ROAD TRANSPORT CORP Vs H.H.PUJAR

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-004520-004520 / 2008
Diary number: 801 / 2007

18 July 2008
Supreme Court
4 pages
SOMANATHASA BADDI Vs CHANABASAPPA .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004536-004536 / 2008
Diary number: 24402 / 2006
Advocates: ANJANA CHANDRASHEKAR Vs VIJAY KUMAR

18 July 2008
Supreme Court
11 pages
STATE OF KARNATAKA Vs BANTARA SUDHAKARA @ SUDHA

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000288-000288 / 2001
Diary number: 2641 / 2001
Advocates: Vs RAJESH MAHALE

18 July 2008
Supreme Court
11 pages
MANJIT PRAKASH & ORS. Vs SHOBHA DEVI & ANR.

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: Special Leave Petition (crl.) 4205 of 2007

17 July 2008
Supreme Court
6 pages
CENTRAL BANK OF INDIA Vs M/S. MARUTI ACETYLENE CO. PVT. LTD.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-004553-004556 / 2008
Diary number: 17350 / 2008
Advocates: SANJAY JAIN Vs SRIKALA GURUKRISHNA KUMAR

17 July 2008
Supreme Court
2 pages
HARYANA STATE AGRL.MARKETING BOARD Vs SANJIV KUMAR

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-000157-000157 / 2007
Diary number: 16886 / 2006
Advocates: T. V. GEORGE Vs K. K. MOHAN