Showing 14566 - 14580 of 41947 judgements
18 August 2008
Supreme Court
13 pages
NORTHN. RLY. ADMN., MIN.OF RAILWAY, N.D. Vs PATEL ENGINEERING COMPANY LTD.

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-005067-005067 / 2008
Diary number: 19522 / 2006
Advocates: D. S. MAHRA Vs SUMITA HAZARIKA

18 August 2008
Supreme Court
20 pages
SWARAN SINGH Vs STATE TR.STANDING COUNCIL

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Crl.A. No.-001287-001287 / 2008
Diary number: 4799 / 2007
Advocates: ABHISHEK CHAUDHARY Vs D. S. MAHRA

18 August 2008
Supreme Court
12 pages
PUNJAB STATE ELECTRICITY BOARD Vs M/S. SIEL LTD. .

Bench: ARIJIT PASAYAT,S.H. KAPADIA, , ,
Case number: C.A. No.-005380-005389 / 2005
Diary number: 696 / 2004
Advocates: GAGRAT AND CO Vs PAREKH & CO.

18 August 2008
Supreme Court
20 pages
COMMR.OF INCOME TAX-I,AHMEDABAD Vs GOLD COIN HEALTH FOOD PVT.LTD.

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-005065-005065 / 2008
Diary number: 33944 / 2006
Advocates: B. V. BALARAM DAS Vs

18 August 2008
Supreme Court
8 pages
COMMNR. OF CENTRAL EXCISE, VADODARA-I Vs M/S. GUJARAT CARBON & INDUSTRIES LTD.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001618-001618 / 2005
Diary number: 2522 / 2005
Advocates: P. PARMESWARAN Vs GAGRAT AND CO

18 August 2008
Supreme Court
17 pages
SUPINTD. OF POLICE,KARNATAKA L. Vs B. SRINIVAS

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001289-001289 / 2008
Diary number: 2962 / 2007
Advocates: Vs JAGJIT SINGH CHHABRA

18 August 2008
Supreme Court
3 pages
NAMDEO Vs TUKARAM

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: C.A. No.-005185-005185 / 2008
Diary number: 23245 / 2007

18 August 2008
Supreme Court
1 pages
PATEL RAJNIKANT DHULABHAI Vs PATEL CHANDRAKANT DHULABHAI .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: CONMT.PET.(C) No.-000012-000013 / 2006
Diary number: 2285 / 2006
Advocates: Vs RAMESHWAR PRASAD GOYAL

18 August 2008
Supreme Court
23 pages
DINESH SETH Vs STATE OF N.C.T. OF DELHI

Bench: ALTAMAS KABIR,G.S. SINGHVI, , ,
Case number: Crl.A. No.-001239-001239 / 2003
Diary number: 14736 / 2003
Advocates: P. D. SHARMA Vs ANIL KATIYAR

18 August 2008
Supreme Court
3 pages
EXECUTIVE ENGINEER,D.V.V.NIGAM Vs M/S REAL CEMENT COMPANY PVT.LTD..

Bench: B.N. AGRAWAL,G.S. SINGHVI,J.M. PANCHAL, ,
Case number: C.A. No.-005087-005087 / 2008
Diary number: 26811 / 2006
Advocates: Vs MANIK KARANJAWALA

18 August 2008
Supreme Court
6 pages
VINAY KUMAR RAI Vs STATE OF BIHAR

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000371-000371 / 2006
Diary number: 26016 / 2005
Advocates: RAJESH PRASAD SINGH Vs GOPAL SINGH

13 August 2008
Supreme Court
6 pages
UNION OF INDIA Vs TARSEM SINGH

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005151-005152 / 2008
Diary number: 34677 / 2007
Advocates: B. KRISHNA PRASAD Vs UGRA SHANKAR PRASAD

13 August 2008
Supreme Court
2 pages
M/S GREEN EARTH ASPHALT & POWER P.LTD. Vs STATE OF MAHARASHTRA TR.P.S.O

Bench: S.B. SINHA,AFTAB ALAM, , ,
Case number: Crl.A. No.-001310-001310 / 2008
Diary number: 26671 / 2006
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

13 August 2008
Supreme Court
4 pages
THANGAMMA Vs SETHUMADHAVAN

Bench: S.B. SINHA,AFTAB ALAM, , ,
Case number: C.A. No.-005094-005094 / 2008
Diary number: 8688 / 2007
Advocates: S. N. BHAT Vs C. N. SREE KUMAR

13 August 2008
Supreme Court
2 pages
KERALA STATE ELECTRICITY BOARD Vs SHERRY

Bench: S.B. SINHA,AFTAB ALAM, , ,
Case number: C.A. No.-005095-005095 / 2008
Diary number: 11051 / 2008
Advocates: M. T. GEORGE Vs T. G. NARAYANAN NAIR