PATEL RAJNIKANT DHULABHAI Vs PATEL CHANDRAKANT DHULABHAI .

18 August 2008
Supreme Court
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PATEL RAJNIKANT DHULABHAI Vs PATEL CHANDRAKANT DHULABHAI .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: CONMT.PET.(C) No.-000012-000013 / 2006
Diary number: 2285 / 2006
Advocates: Vs RAMESHWAR PRASAD GOYAL

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                IN THE  SUPREME COURT OF INDIA                   CIVIL  APPELLATE  JURISDICTION                                CONTEMPT PETITION (CIVIL) NOS. 12-13 OF 2006   

          in

SPECIAL LEAVE PETITION (CIVIL) NOS. 7659-7660 OF 2004   

Patel Rajnikant Dhulabhai & Anr. ..   Petition(s)                   

  Versus

Patel Chandrakant Dhulabhai & Ors. ..   Respondent(s)    

                                                      O R D E R

It is stated that the name,  Brijesh R Chauhan is wrongly mentioned in the

judgment.  The correct name is `Brijesh K Chauhan'.   

Accordingly, the name,  Brijesh R Chauhan be read as `Brijesh K Chauhan'.

List after four weeks.

                                       ....................J            [ C.K. THAKKER  ]  

                                       ....................J           [ D.K. JAIN ]                 

                                                  

NEW DELHI, AUGUST 18, 2008.