Showing 14596 - 14610 of 41947 judgements
12 August 2008
Supreme Court
29 pages
V. SIVAMURTHY Vs STATE OF A.P. .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004210-004212 / 2003
Diary number: 930 / 2002
Advocates: C. S. N. MOHAN RAO Vs T. V. GEORGE

12 August 2008
Supreme Court
12 pages
AIZAZ Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000193-000193 / 2005
Diary number: 27600 / 2003
Advocates: RAJESH Vs KAMLENDRA MISHRA

12 August 2008
Supreme Court
1 pages
CLAUDIO FERNANDES Vs STATE OF GOA

Bench: B.N. AGRAWAL,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000834-000834 / 2001
Diary number: 12979 / 2001
Advocates: VIJAY PANJWANI Vs A. SUBHASHINI

12 August 2008
Supreme Court
18 pages
STATE (NCT OF DELHI) Vs AHMED JAAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 131 of 2006

12 August 2008
Supreme Court
6 pages
VASUDEV Vs PARVINDER KUMAR & ORS

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 3234 of 2006

11 August 2008
Supreme Court
1 pages
YOGENDER CHAND Vs UNITED INDIA INSURANCE CO.LTD.

Bench: S.B. SINHA,AFTAB ALAM, , ,
Case number: C.A. No.-005039-005039 / 2008
Diary number: 23507 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs

11 August 2008
Supreme Court
16 pages
ABDUL GAFUR Vs STATE OF UTTARKHAND .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-004982-004982 / 2008
Diary number: 11479 / 2007
Advocates: PRAMOD DAYAL Vs PRASHANT CHAUDHARY

11 August 2008
Supreme Court
19 pages
SALIM Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001254-001254 / 2008
Diary number: 21929 / 2007
Advocates: Vs T. V. GEORGE

11 August 2008
Supreme Court
29 pages
N.T.P.C. Vs BADRI SINGH THAKUR .

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-005494-005505 / 2005
Diary number: 10708 / 2004
Advocates: BHARAT SANGAL Vs

11 August 2008
Supreme Court
12 pages
STATE OF PUNJAB Vs RAJ KUMAR .

Bench: ARIJIT PASAYAT,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000537-000537 / 2003
Diary number: 21795 / 2002
Advocates: KULDIP SINGH Vs

11 August 2008
Supreme Court
2 pages
HANMAVVA Vs PETTIYA & OTHERS

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004981-004981 / 2008
Diary number: 13560 / 2006
Advocates: Vs C. N. SREE KUMAR

08 August 2008
Supreme Court
11 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: K.G. BALAKRISHNAN,ARIJIT PASAYAT,S.H. KAPADIA, ,
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

08 August 2008
Supreme Court
2 pages
VYANKAPPA NARAYAN PATKI Vs STATE OF MAHARASHTRA .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004954-004956 / 2008
Diary number: 18637 / 2006
Advocates: J S WAD AND CO Vs CHANDAN RAMAMURTHI

08 August 2008
Supreme Court
48 pages
STATE OF U.P. Vs KISHANPAL .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000936-000936 / 2003
Diary number: 11519 / 2003
Advocates: ANUVRAT SHARMA Vs KAILASH CHAND

08 August 2008
Supreme Court
3 pages
PEPSUE ROAD TRANSPORT CORP., PUNJAB Vs NISHAN SINGH

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: SLP(C) No.-000222-000222 / 2007
Diary number: 13190 / 2006
Advocates: Vs S. JANANI