Judgements

08 August 2008
Supreme Court
4 pages

SUNIL KUMAR Vs ANIL KUMAR

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004943-004943 / 2008
Diary number: 3944 / 2007
Advocates: ARVIND MINOCHA Vs KAILASH CHAND

08 August 2008
Supreme Court
18 pages

IFCI LTD. Vs VISHNU KANT GUPTA .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-004944-004944 / 2008
Diary number: 20989 / 2007
Advocates: Vs RAJIV NANDA

08 August 2008
Supreme Court
53 pages

NIL RATAN KUNDU Vs ABHIJIT KUNDU

Bench: C.K. THAKKER,D.K. JAIN
Case number: C.A. No.-004960-004960 / 2008
Diary number: 1559 / 2008
Advocates: Vs B. K. PAL

08 August 2008
Supreme Court
15 pages

MANIVEL Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000473-000473 / 2001
Diary number: 2893 / 2001
Advocates: R. D. UPADHYAY Vs V. G. PRAGASAM

08 August 2008
Supreme Court
4 pages

SUNIL KUMAR Vs ANIL KUMAR

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004943-004943 / 2008
Diary number: 3944 / 2007
Advocates: ARVIND MINOCHA Vs KAILASH CHAND

07 August 2008
Supreme Court
3 pages

RAM NARESH PRASAD SINGH Vs G.S.KUNG .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: CONMT.PET.(C) No.-000266-000266 / 2005
Diary number: 22738 / 2005
Advocates: Vs GOPAL SINGH

07 August 2008
Supreme Court
3 pages

MUKHTIAR SINGH Vs HARBINDER SINGH .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004930-004930 / 2008
Diary number: 25505 / 2006
Advocates: KAILASH CHAND Vs

07 August 2008
Supreme Court
17 pages

T.R.BOOPALAN Vs T.NADU STATE HNG.BOARD .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-004926-004926 / 2008
Diary number: 3637 / 2007
Advocates: DHARMENDRA KUMAR SINHA Vs T. HARISH KUMAR

07 August 2008
Supreme Court
2 pages

AJIT DODAGOUDA PATIL Vs SUNDERAM FINANCE LTD.

Bench: B.N. AGRAWAL,V.S. SIRPURKAR,G.S. SINGHVI, ,
Case number: C.A. No.-005008-005008 / 2008
Diary number: 25608 / 2006

07 August 2008
Supreme Court
1 pages

NARAYANA GURU ENG.MEDIUM SCHOOL Vs REGIONAL PROVIDENT FUND COMMNR.

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005394-005394 / 2002
Diary number: 9791 / 2002
Advocates: RAJAN NARAIN Vs B. V. BALARAM DAS

07 August 2008
Supreme Court
10 pages

M/S GAIL(I) LIMITED Vs BAL KISHAN AGARWAL GLASS INDUSTRIES LTD.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-004918-004918 / 2008
Diary number: 33450 / 2007
Advocates: RAJIV TYAGI Vs DEVASHISH BHARUKA

07 August 2008
Supreme Court
6 pages

M/S INDIAN OIL CORPORATION LIMITED Vs COMMR.OF SALES TAX .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005287-005287 / 2007
Diary number: 4438 / 2007
Advocates: Vs KIRTI RENU MISHRA

07 August 2008
Supreme Court
2 pages

INDERJEET Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000920-000923 / 2001
Diary number: 21631 / 2000
Advocates: ROHIT MINOCHA Vs B. KRISHNA PRASAD

06 August 2008
Supreme Court
30 pages

RAJBIR SINGH DALAL Vs CHAUDHARI DEVI LAL UNIVERSITY

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-004908-004908 / 2008
Diary number: 29851 / 2006
Advocates: KAMAL MOHAN GUPTA Vs

06 August 2008
Supreme Court
11 pages

COMMNR. OF CENTRAL EXCISE, TAMIL NADU Vs M/S. SOUTHERN STRUCTURALS LTD.

Bench: ASHOK BHAN,J.M. PANCHAL, , ,
Case number: C.A. No.-000180-000180 / 2003
Diary number: 23320 / 2002
Advocates: P. PARMESWARAN Vs K. K. MANI