Showing 14581 - 14595 of 41947 judgements
13 August 2008
Supreme Court
2 pages
NABEESA Vs JOY ALIAS LONAPPAN .

Bench: S.B. SINHA,AFTAB ALAM, , ,
Case number: C.A. No.-005096-005097 / 2008
Diary number: 11914 / 2003
Advocates: NAVEEN R. NATH Vs ANIL KUMAR JHA

13 August 2008
Supreme Court
2 pages
MACHINDRA HARIBA MOHITE Vs STATE OF MAHARASHTRA

Bench: AFTAB ALAM,AFTAB ALAM, , ,
Case number: Crl.A. No.-001294-001294 / 2008
Diary number: 27641 / 2007
Advocates: K. N. RAI Vs

13 August 2008
Supreme Court
2 pages
RAJARAM PRASAD GUPTA Vs RAMCHANDRA PRASAD .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005019-005019 / 2008
Diary number: 5181 / 2004
Advocates: ANIL K. CHOPRA Vs ANIL KUMAR JHA

13 August 2008
Supreme Court
15 pages
DCM FINANCIAL SERVICES LTD. Vs NEEL KAMAL PLASTICS LTD.

Bench: P. SATHASIVAM,AFTAB ALAM, , ,
Case number: C.A. No.-002801-002801 / 2002
Diary number: 63258 / 2002
Advocates: RAJESH SRIVASTAVA Vs HARDEEP SINGH ANAND

13 August 2008
Supreme Court
15 pages
STATE OF UTTARANCHAL Vs KHARAK SINGH

Bench: R.V. RAVEENDRAN,P. SATHASIVAM
Case number: C.A. No.-004531-004531 / 2007
Diary number: 2718 / 2007
Advocates: P. N. GUPTA Vs P. VINAY KUMAR

13 August 2008
Supreme Court
20 pages
GRID CROPRATION OF ORISSA LTD. Vs GAJENDRA HALDEA .

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-005722-005722 / 2006
Diary number: 32615 / 2006
Advocates: RAJ KUMAR MEHTA Vs INDU SHARMA

13 August 2008
Supreme Court
13 pages
ARJUN MAHTO Vs STATE OF BIHAR

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000753-000753 / 2001
Diary number: 20348 / 2000
Advocates: PRASHANT KUMAR Vs GOPAL SINGH

13 August 2008
Supreme Court
4 pages
M/S. SANDUR MICRO CIRCUITS LTD. Vs C.C.E, BELGAUM

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-007177-007177 / 2005
Diary number: 22430 / 2005
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

13 August 2008
Supreme Court
2 pages
SHELLA ACTION COMMITTEE Vs STATE OF MEGHALAYA .

Bench: K.G. BALAKRISHNAN,ARIJIT PASAYAT,S.H. KAPADIA, ,
Case number: C.A. No.-006752-006752 / 2008
Diary number: 21290 / 2008
Advocates: SOMIRAN SHARMA Vs

13 August 2008
Supreme Court
9 pages
STATE OF UTTARANCHAL Vs KHARAK SINGH

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: C.A. No.-004531-004531 / 2007
Diary number: 2718 / 2007
Advocates: P. N. GUPTA Vs P. VINAY KUMAR

13 August 2008
Supreme Court
2 pages
KANCHAN DEVI Vs SHREE VISHNU R.F.&OIL MILLS(P)LTD.&ORS.

Case number: C.A. No.-005043-005043 / 2008
Diary number: 29241 / 2005
Advocates: RANJAN MUKHERJEE Vs DEVASHISH BHARUKA

13 August 2008
Supreme Court
10 pages
MALWA COTTON & SPINNING MILLS LTD. Vs VIRSA SINGH SIDHU & ORS.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 6049 of 2005

12 August 2008
Supreme Court
4 pages
ALAGENDRAN EXPORTS PVT.LTD. Vs STATE OF KERALA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-004998-004998 / 2008
Diary number: 14365 / 2007
Advocates: K J JOHN AND CO Vs P. V. DINESH

12 August 2008
Supreme Court
21 pages
VALJI KHIMJI & CO. Vs O.L. OF HINDUSTAN NITROPRODUCT LTD.

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-004992-004992 / 2008
Diary number: 8731 / 2006
Advocates: BHARGAVA V. DESAI Vs

12 August 2008
Supreme Court
4 pages
V.M.SATYANARAYANA Vs THE SUPDT.ENGR., AMRP CIRCLE .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004993-004993 / 2008
Diary number: 11556 / 2006
Advocates: G. RAMAKRISHNA PRASAD Vs D. BHARATHI REDDY