Showing 14536 - 14550 of 41947 judgements
22 August 2008
Supreme Court
19 pages
RAMISETTY NARAIAH Vs POLURI VENKATA SUBBAMMA .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005193-005195 / 2008
Diary number: 26341 / 2005
Advocates: K. SHIVRAJ CHOUDHURI Vs KANCHAN KAUR DHODI

22 August 2008
Supreme Court
20 pages
K.K. SARAVANA BABU Vs STATE OF TAMIL NADU

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001332-001332 / 2008
Diary number: 15439 / 2008
Advocates: Y. RAJA GOPALA RAO Vs R. NEDUMARAN

22 August 2008
Supreme Court
1 pages
KUSUM KOTNALA Vs ANIL KOTNALA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: T.P.(C) No.-000671-000671 / 2007
Diary number: 25258 / 2007
Advocates: Vs DHARMENDRA KUMAR SINHA

22 August 2008
Supreme Court
24 pages
RAM PYARE MISHRA Vs PREM SHANKER .

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000181-000181 / 2001
Diary number: 11288 / 2000
Advocates: Vs S. R. SETIA

22 August 2008
Supreme Court
3 pages
RAM NIWAS Vs RAJ DULARI

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005212-005212 / 2008
Diary number: 4462 / 2006
Advocates: SARAD KUMAR SINGHANIA Vs P. D. SHARMA

21 August 2008
Supreme Court
16 pages
ELIZABETH JACOB Vs DISTRICT COLLECTOR, KERALA .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: C.A. No.-008032-008032 / 2001
Diary number: 18534 / 2000
Advocates: M. P. VINOD Vs P. V. DINESH

21 August 2008
Supreme Court
2 pages
J.K. JAIN Vs ZIFF-DAVIS

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005187-005188 / 2002
Diary number: 2127 / 2001

21 August 2008
Supreme Court
2 pages
SENIOR REGIONAL MANAGER,TASMAC LTD.&ANR. Vs M RAVISELVAM

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: SLP(C) No.-015994-015994 / 2007
Diary number: 25292 / 2007
Advocates: T. HARISH KUMAR Vs K. SARADA DEVI

21 August 2008
Supreme Court
4 pages
VANDANA SHARMA Vs RAKESH KUMAR SHARMA

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: T.P.(C) No.-000921-000921 / 2006
Diary number: 24129 / 2006

21 August 2008
Supreme Court
41 pages
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs COMMR.OF INCOME TAX

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005180-005180 / 2008
Diary number: 22868 / 2006
Advocates: RANI CHHABRA Vs B. V. BALARAM DAS

21 August 2008
Supreme Court
29 pages
J.MITRA & CO.PVT.LTD. Vs ASST.CONTROLLER OF PATENTS & DESIG.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005183-005183 / 2008
Diary number: 17829 / 2008

21 August 2008
Supreme Court
9 pages
RAM TAWEKYA SHARMA Vs STATE OF BIHAR .

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-005186-005186 / 2008
Diary number: 10121 / 2004
Advocates: C. D. SINGH Vs GOPAL SINGH

21 August 2008
Supreme Court
9 pages
MONOTOSH SAHA Vs SPL.DIRECTOR,ENFORCEMENT DIRECTORATE&ANR

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005188-005188 / 2008
Diary number: 2389 / 2007
Advocates: PRATIBHA JAIN Vs B. KRISHNA PRASAD

21 August 2008
Supreme Court
11 pages
IQBAL SINGH Vs STATE OF PUNJAB

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 1733 of 2007

20 August 2008
Supreme Court
21 pages
GUNNANA PENTAYYA @ PENTADU Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000292-000292 / 2006
Diary number: 225 / 2006
Advocates: KAILASH CHAND Vs D. BHARATHI REDDY