Showing 14551 - 14565 of 41947 judgements
20 August 2008
Supreme Court
11 pages
GANESH Vs STATE OF KARNATAKA .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000586-000586 / 2007
Diary number: 27674 / 2005
Advocates: DINESH KUMAR GARG Vs

20 August 2008
Supreme Court
21 pages
STATE OF HARYANA Vs M/S. A.S. FUELS PVT. LTD.

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-005386-005386 / 2002
Diary number: 19132 / 2001
Advocates: HEMANTIKA WAHI Vs P. N. PURI

20 August 2008
Supreme Court
14 pages
HARDIP SINGH Vs STATE OF PUNJAB

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000737-000737 / 2007
Diary number: 32651 / 2006
Advocates: D. MAHESH BABU Vs KULDIP SINGH

20 August 2008
Supreme Court
17 pages
RANGNATH SHARMA Vs SATENDRA SHARMA .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000553-000554 / 2001
Diary number: 20923 / 2000
Advocates: PRASHANT KUMAR Vs ANU MOHLA

20 August 2008
Supreme Court
20 pages
NIKHIL MERCHANT Vs C.B.I.

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Crl.A. No.-001302-001302 / 2008
Diary number: 27455 / 2005
Advocates: Vs P. PARMESWARAN

20 August 2008
Supreme Court
3 pages
ESHWARAPPA Vs VISHALAKSHAMMA .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005155-005156 / 2008
Diary number: 20109 / 2005
Advocates: Vs S. N. BHAT

20 August 2008
Supreme Court
19 pages
GORIGE PENTAIAH Vs STATE OF A.P. .

Bench: DALVEER BHANDARI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001311-001311 / 2008
Diary number: 13938 / 2007
Advocates: ANIL KUMAR TANDALE Vs L. N. GUPTA

20 August 2008
Supreme Court
72 pages
LEELABAI GAJANAN PANSARE Vs ORIENTAL INSURANCE CO.LTD..

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005136-005136 / 2008
Diary number: 7541 / 2007
Advocates: GAURAV AGRAWAL Vs PRAMOD DAYAL

20 August 2008
Supreme Court
10 pages
RAMAN Vs STATE OF KERALA

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: Crl.A. No.-001308-001308 / 2008
Diary number: 29789 / 2007
Advocates: RADHA SHYAM JENA Vs R. SATHISH

19 August 2008
Supreme Court
18 pages
KUMAR GONSUSAB Vs SRI MOHAMMED MIYAN .

Bench: TARUN CHATTERJEE,P. SATHASIVAM, , ,
Case number: C.A. No.-000157-000157 / 2001
Diary number: 2679 / 2000
Advocates: SHANKAR DIVATE Vs

19 August 2008
Supreme Court
11 pages
SURAJ BHAN Vs DY. COMMNR., SONEPAT .

Bench: TARUN CHATTERJEE,P. SATHASIVAM, , ,
Case number: C.A. No.-005130-005130 / 2008
Diary number: 2534 / 2005
Advocates: JITENDRA MOHAN SHARMA Vs C. S. N. MOHAN RAO

19 August 2008
Supreme Court
3 pages
M/S. KARNATAKA PATRIKA (P) LTD. Vs SYNDICATE BANK .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004189-004189 / 2001
Diary number: 5963 / 2001
Advocates: NIKHIL NAYYAR Vs

19 August 2008
Supreme Court
1 pages
VINOD KUMAR VERMA Vs MANMOHAN VERMA

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005220-005221 / 2008
Diary number: 12124 / 2008
Advocates: PRAMOD DAYAL Vs HARINDER MOHAN SINGH

19 August 2008
Supreme Court
11 pages
SURAJ BHAN Vs DY. COMMNR., SONEPAT .

Bench: TARUN CHATTERJEE,P. SATHASIVAM, , ,
Case number: C.A. No.-005130-005130 / 2008
Diary number: 2534 / 2005
Advocates: JITENDRA MOHAN SHARMA Vs C. S. N. MOHAN RAO

18 August 2008
Supreme Court
25 pages
A. CHOWGULE & CO. LTD. Vs GOA FOUNDATION .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-005180-005180 / 2001
Diary number: 14189 / 2000
Advocates: PAREKH & CO. Vs SANJAY PARIKH