Judgements

25 August 2008
Supreme Court
23 pages

GENERAL INSTRUMENTS COMPANY Vs UNION OF INDIA .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-005222-005222 / 2008
Diary number: 22181 / 2006
Advocates: PETITIONER-IN-PERSON Vs B. KRISHNA PRASAD

25 August 2008
Supreme Court
84 pages

KSL & INDUSTRIES LTD. Vs M/S. ARIHANT THREADS LTD. .

Bench: C.K. THAKKER,ALTAMAS KABIR, , ,
Case number: C.A. No.-005225-005225 / 2008
Diary number: 6152 / 2006
Advocates: SUJATA KURDUKAR Vs AJAY CHOUDHARY

25 August 2008
Supreme Court
27 pages

M/S. INDTEL TECHNICAL SERVICES PVT.LTD. Vs W.S. ATKINS PLC.

Bench: ALTAMAS KABIR, , , ,
Case number: ARBIT.CASE(C) No.-000016-000016 / 2006
Diary number: 20133 / 2006
Advocates: Vs RAJINDER NARAIN & CO.

25 August 2008
Supreme Court
2 pages

M/S TOYOTA MOTOR CORPORATION Vs COMMR.OF INCOME TAX

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005313-005313 / 2008
Diary number: 20452 / 2008

25 August 2008
Supreme Court
2 pages

RAM MEHAR Vs METHAB SINGH .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: C.A. No.-005241-005241 / 2008
Diary number: 17671 / 2006
Advocates: SUBHASH SHARMA Vs SUSHIL BALWADA

25 August 2008
Supreme Court
1 pages

B.D. LUTHRA Vs CHAIRMAN & M.D., PNB

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: C.A. No.-005263-005263 / 2008
Diary number: 11893 / 2006

25 August 2008
Supreme Court
2 pages

STATE OF JAMMU & KASHMIR Vs SANJEEV KHAJURIA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005325-005325 / 2008
Diary number: 28489 / 2005
Advocates: Vs SRIDHAR POTARAJU

25 August 2008
Supreme Court
2 pages

SUMATHI Vs N. BALAKRISHNAN

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005324-005324 / 2008
Diary number: 19245 / 2007

25 August 2008
Supreme Court
4 pages

RAJASTHAN STATE MINES & MINERALS LTD. Vs COMMISSIONER OF INCOME TAX, JAIPUR

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005327-005327 / 2008
Diary number: 32178 / 2007
Advocates: Vs B. V. BALARAM DAS

25 August 2008
Supreme Court
21 pages

GOONDLA VENKATESWARLU Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001342-001342 / 2008
Diary number: 19514 / 2006
Advocates: Vs SUDHA GUPTA

25 August 2008
Supreme Court
3 pages

DAKSHIN HARYANA BIJLI VITRN.NIGM.LD.&ANR Vs M/S EXCEL BUILDCON PVT.LTD..

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005234-005234 / 2008
Diary number: 14890 / 2007
Advocates: JITENDRA MOHAN SHARMA Vs AMARJIT SINGH BEDI

25 August 2008
Supreme Court
3 pages

KALU RAM AHUJA Vs DELHI DEVELOPMENT AUTHORITY

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005228-005229 / 2008
Diary number: 11225 / 2006
Advocates: HARINDER MOHAN SINGH Vs SAHARYA & CO.

25 August 2008
Supreme Court
2 pages

PREM CHAND Vs BOARD OF REVENUE UP .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005230-005230 / 2008
Diary number: 10363 / 2006
Advocates: RAKESH K. SHARMA Vs KAMLENDRA MISHRA

25 August 2008
Supreme Court
2 pages

UNION OF INDIA TH. G.M. Vs VISHAL KUMAR .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005232-005232 / 2008
Diary number: 6480 / 2007
Advocates: D. S. MAHRA Vs SHIBASHISH MISRA

25 August 2008
Supreme Court
7 pages

PUNJAB AGRO INDUSTRIES CORPN. LTD. Vs KEWAL SINGH DHILLON

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: C.A. No.-005226-005226 / 2008
Diary number: 32911 / 2006
Advocates: PREM MALHOTRA Vs JYOTI MENDIRATTA