Showing 12271 - 12285 of 41947 judgements
10 July 2009
Supreme Court
27 pages
JANTIA HILL TRUCK OWNERS ASSOCIATION Vs S.A.COAL DEALER & TRUCK OWNER ASSN.

Case number: C.A. No.-004225-004225 / 2009
Diary number: 18478 / 2009
Advocates: Vs SUBHRO SANYAL

10 July 2009
Supreme Court
23 pages
SAVITRI AGARWAL Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001178-001179 / 2009
Diary number: 21286 / 2008
Advocates: RAMESHWAR PRASAD GOYAL Vs NIKHIL NAYYAR

09 July 2009
Supreme Court
1 pages
R.VANAJA RANI Vs M.ROBERT

Case number: T.P.(C) No.-000072-000072 / 2009
Diary number: 36688 / 2008
Advocates: Vs S. MAHENDRAN

09 July 2009
Supreme Court
19 pages
UNION OF INDIA Vs DEVENDRA KUMAR PANT

Case number: C.A. No.-004668-004668 / 2007
Diary number: 3983 / 2007
Advocates: D. S. MAHRA Vs D. N. GOBURDHAN

09 July 2009
Supreme Court
3 pages
B.MAYURI Vs GOVT. OF INDIA REP.BY SECY.TO GOVT.&ORS

Case number: C.A. No.-004203-004203 / 2009
Diary number: 20399 / 2005
Advocates: ASHWANI BHARDWAJ Vs

09 July 2009
Supreme Court
15 pages
MANAGER, MATHA NAGAR SCHOOL Vs GREATER COCHIN DEV. ATY.

Case number: C.A. No.-006599-006599 / 2002
Diary number: 20218 / 1994
Advocates: RAMESH BABU M. R. Vs T. G. NARAYANAN NAIR

09 July 2009
Supreme Court
15 pages
M/S.SAYEED AHMED & CO. Vs STATE OF U.P. .

Case number: C.A. No.-004197-004197 / 2009
Diary number: 18724 / 2008
Advocates: VINAY KUMAR GARG Vs

09 July 2009
Supreme Court
16 pages
T.NADU COMPUTER SC.B.ED.G.T.WELF.SOCIETY Vs HIGHER SEC.SCL.COMPUTER TECH.ASSN..

Case number: C.A. No.-004187-004187 / 2009
Diary number: 28950 / 2008
Advocates: VIKAS MEHTA Vs RAKESH K. SHARMA

09 July 2009
Supreme Court
1 pages
SHIKHA SAINI Vs GURINDER SINGH SAINI

Case number: T.P.(C) No.-000069-000070 / 2009
Diary number: 26358 / 2008
Advocates: Vs JAGJIT SINGH CHHABRA

09 July 2009
Supreme Court
6 pages
SESHADRIPURAM EDUCATIONAL ASSOCIATION Vs V.VENKATESH .

Case number: C.A. No.-004272-004272 / 2009
Diary number: 8907 / 2008
Advocates: V. N. RAGHUPATHY Vs

09 July 2009
Supreme Court
5 pages
RAVINDER KUMAR SINGH Vs VIDYADHIRAJ PANDEY

Case number: C.A. No.-004201-004201 / 2009
Diary number: 21139 / 2006
Advocates: SUBHASH SHARMA Vs ANIL KUMAR JHA

09 July 2009
Supreme Court
1 pages
EXECUTIVE ENGINEER,SIDHMUKH Vs MOHINDER SINGH

Case number: C.A. No.-003998-003998 / 2007
Diary number: 7518 / 2007
Advocates: T. V. GEORGE Vs YASH PAL DHINGRA

08 July 2009
Supreme Court
30 pages
STATE OF H.P. Vs NARAIN SINGH

Case number: C.A. No.-001678-001678 / 2002
Diary number: 12779 / 2000
Advocates: NARESH K. SHARMA Vs

08 July 2009
Supreme Court
17 pages
CHANDRASHEKHAR Vs ADDL. SPECIAL LAND ACQUISITION OFFICER

Case number: C.A. No.-004163-004165 / 2009
Diary number: 2289 / 2005
Advocates: C. V. SUBBA RAO Vs

08 July 2009
Supreme Court
25 pages
SARLA GOEL Vs KISHAN CHAND

Case number: C.A. No.-004162-004162 / 2009
Diary number: 7816 / 2008
Advocates: ARVIND KUMAR GUPTA Vs P. D. SHARMA