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17 July 2009
Supreme Court 12 pages I. CHUBA JAMIR Vs STATE OF NAGALAND .
Case number: C.A. No.-004486-004486 / 2009 |
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17 July 2009
Supreme Court 1 pages NARENDRA KUMAR Vs STATE OF BIHAR
Case number: Crl.A. No.-001277-001277 / 2009 |
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17 July 2009
Supreme Court 12 pages I. CHUBA JAMIR Vs STATE OF NAGALAND .
Case number: C.A. No.-004486-004486 / 2009 |
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16 July 2009
Supreme Court 28 pages AUTH.OFFR.,INDIAN OVERSEAS BANK Vs M/S.ASHOK SAW MILL
Case number: C.A. No.-004429-004429 / 2009 |
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16 July 2009
Supreme Court 32 pages NATIONAL THERMAL POWER CORPN.LTD. Vs MAHESH DUTTA .
Case number: C.A. No.-006228-006229 / 2002 |
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16 July 2009
Supreme Court 26 pages SATISH Vs STATE OF U.P.
Case number: C.A. No.-006230-006251 / 2002 |
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16 July 2009
Supreme Court 6 pages KRISHAN LAL Vs STATE OF HARYANA .
Case number: C.A. No.-004385-004385 / 2009 |
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16 July 2009
Supreme Court 7 pages SECRETARY, TO THE GOVT.,HARYANA Vs VIDYA SAGAR
Case number: C.A. No.-004384-004384 / 2009 |
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16 July 2009
Supreme Court 11 pages GHULAM RASOOL LONE Vs STATE OF J & K
Case number: SLP(C) No.-014126-014126 / 2009 |
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16 July 2009
Supreme Court 7 pages M/S DULARI EXPORTS LTD Vs H.S.I.D.C. LTD. .
Case number: R.P.(C) No.-001079-001079 / 2008 |
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16 July 2009
Supreme Court 6 pages HARYANA STATE INDUS.DEV.CORP. Vs VEENA SHARMA .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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16 July 2009
Supreme Court 30 pages UDAIPUR SAHKARI UPBOKTA THOK BHANDER LD. Vs COMMR.OF INCOME TAX.
Case number: C.A. No.-004399-004399 / 2009 |
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16 July 2009
Supreme Court 32 pages COMMR.OF I.T.FARIDABAD Vs GHANSHYAM (HUF)
Case number: C.A. No.-004401-004401 / 2009 |
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16 July 2009
Supreme Court 22 pages UNION OF INDIA Vs SARASWAT TRADING AGENCY .
Case number: C.A. No.-004427-004427 / 2009 |
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16 July 2009
Supreme Court 17 pages GHANSHYAM DASS RELHAN Vs STATE OF HARYANA .
Case number: SLP(C) No.-000098-000098 / 2007 |