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08 July 2009
Supreme Court 14 pages U/A 317(I) OF THE CONST.OF INDIA,C.P.S.C Vs ........
Case number: Ref. U/A 317 1 of 2006 |
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07 July 2009
Supreme Court 16 pages DEVAKI ANTHARJANAM Vs SREEDHARAN NAMBOODIRI
Case number: C.A. No.-003206-003206 / 2006 |
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07 July 2009
Supreme Court 14 pages JASWINDER SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000900-000900 / 2006 |
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07 July 2009
Supreme Court 13 pages BALBIR KAUR Vs STATE OF PUNJAB
Case number: Crl.A. No.-002108-002108 / 2008 |
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07 July 2009
Supreme Court 23 pages NATIONAL SAMPLE SURVEY ORGANIZATION ANR Vs CHAMPA PROPERTIES LTD.
Case number: C.A. No.-004153-004153 / 2009 |
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07 July 2009
Supreme Court 35 pages HIGH COURT OF JUDICATURE FOR RAJASTHAN Vs VEENA VERMA
Case number: C.A. No.-005699-005699 / 2000 |
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07 July 2009
Supreme Court 8 pages RAJASTHAN JUDICIAL SERVICE OFFICERS ASSN Vs STATE OF RAJASTHAN
Case number: W.P.(C) No.-000576-000576 / 2003 |
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07 July 2009
Supreme Court 17 pages RADHA MOHAN MALAKAR Vs USHA RANJAN BHATTACHARJEE .
Case number: C.A. No.-004157-004157 / 2009 |
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07 July 2009
Supreme Court 4 pages STATE OF U.P. Vs JANARDAN PRASAD
Case number: C.A. No.-025004-025004 / 2006 |
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07 July 2009
Supreme Court 4 pages INDERJEET Vs KULBHUSHAN JAIN
Case number: C.A. No.-004146-004146 / 2009 |
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07 July 2009
Supreme Court 20 pages GANESH GOGOI Vs STATE OF ASSAM
Case number: Crl.A. No.-001018-001018 / 2007 |
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07 July 2009
Supreme Court 19 pages MALLAPPA SIDDAPPA ALAKANUR Vs STATE OF KARNATAKA
Case number: Crl.A. No.-001055-001055 / 2002 |
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07 July 2009
Supreme Court 12 pages STATE OF U.P. Vs SAHRUNNISA
Case number: Crl.A. No.-000431-000431 / 2003 |
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07 July 2009
Supreme Court 24 pages K. RAMACHANDRAN Vs V.N. RAJAN
Case number: Crl.A. No.-000485-000485 / 2004 |
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07 July 2009
Supreme Court 23 pages M.R. ENGINEERS & CONTRACTORS PVT. LTD. Vs SOM DATT BUILDERS LTD.
Case number: C.A. No.-004150-004150 / 2009 |