Showing 12286 - 12300 of 41947 judgements
08 July 2009
Supreme Court
14 pages
U/A 317(I) OF THE CONST.OF INDIA,C.P.S.C Vs ........

Case number: Ref. U/A 317 1 of 2006

07 July 2009
Supreme Court
16 pages
DEVAKI ANTHARJANAM Vs SREEDHARAN NAMBOODIRI

Case number: C.A. No.-003206-003206 / 2006
Diary number: 17724 / 2005

07 July 2009
Supreme Court
14 pages
JASWINDER SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000900-000900 / 2006
Diary number: 1036 / 2006
Advocates: HARINDER MOHAN SINGH Vs KULDIP SINGH

07 July 2009
Supreme Court
13 pages
BALBIR KAUR Vs STATE OF PUNJAB

Case number: Crl.A. No.-002108-002108 / 2008
Diary number: 19116 / 2008
Advocates: KAMINI JAISWAL Vs KULDIP SINGH

07 July 2009
Supreme Court
23 pages
NATIONAL SAMPLE SURVEY ORGANIZATION ANR Vs CHAMPA PROPERTIES LTD.

Case number: C.A. No.-004153-004153 / 2009
Diary number: 30585 / 2006
Advocates: D. S. MAHRA Vs BIJOY KUMAR JAIN

07 July 2009
Supreme Court
35 pages
HIGH COURT OF JUDICATURE FOR RAJASTHAN Vs VEENA VERMA

Case number: C.A. No.-005699-005699 / 2000
Diary number: 10177 / 1999
Advocates: SUSHIL KUMAR JAIN Vs AJAY CHOUDHARY

07 July 2009
Supreme Court
8 pages
RAJASTHAN JUDICIAL SERVICE OFFICERS ASSN Vs STATE OF RAJASTHAN

Case number: W.P.(C) No.-000576-000576 / 2003
Diary number: 26367 / 2003
Advocates: ANNAM D. N. RAO Vs

07 July 2009
Supreme Court
17 pages
RADHA MOHAN MALAKAR Vs USHA RANJAN BHATTACHARJEE .

Case number: C.A. No.-004157-004157 / 2009
Diary number: 27177 / 2006
Advocates: DHARMENDRA KUMAR SINHA Vs RANJAN MUKHERJEE

07 July 2009
Supreme Court
4 pages
STATE OF U.P. Vs JANARDAN PRASAD

Case number: C.A. No.-025004-025004 / 2006
Diary number: 25004 / 2006
Advocates: Vs ABHAY CHANDRAKANT MAHIMKAR

07 July 2009
Supreme Court
4 pages
INDERJEET Vs KULBHUSHAN JAIN

Case number: C.A. No.-004146-004146 / 2009
Diary number: 9927 / 2009
Advocates: SANJAY JAIN Vs SUNITA SHARMA

07 July 2009
Supreme Court
20 pages
GANESH GOGOI Vs STATE OF ASSAM

Case number: Crl.A. No.-001018-001018 / 2007
Diary number: 21585 / 2007
Advocates: Vs CORPORATE LAW GROUP

07 July 2009
Supreme Court
19 pages
MALLAPPA SIDDAPPA ALAKANUR Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001055-001055 / 2002
Diary number: 18209 / 2002
Advocates: RAKESH K. SHARMA Vs

07 July 2009
Supreme Court
12 pages
STATE OF U.P. Vs SAHRUNNISA

Case number: Crl.A. No.-000431-000431 / 2003
Diary number: 15421 / 2002
Advocates: Vs DINESH KUMAR GARG

07 July 2009
Supreme Court
24 pages
K. RAMACHANDRAN Vs V.N. RAJAN

Case number: Crl.A. No.-000485-000485 / 2004
Diary number: 21743 / 2003
Advocates: A. T. M. SAMPATH Vs ANITHA SHENOY

07 July 2009
Supreme Court
23 pages
M.R. ENGINEERS & CONTRACTORS PVT. LTD. Vs SOM DATT BUILDERS LTD.

Case number: C.A. No.-004150-004150 / 2009
Diary number: 10302 / 2006
Advocates: JOHN MATHEW Vs ARVIND MINOCHA