Showing 12241 - 12255 of 41947 judgements
16 July 2009
Supreme Court
4 pages
STATE OF PUNJAB Vs SANJAY KUMAR BANSAL

Case number: C.A. No.-004532-004532 / 2009
Diary number: 32391 / 2008
Advocates: KULDIP SINGH Vs A. VENAYAGAM BALAN

16 July 2009
Supreme Court
3 pages
SHANKER Vs STATE OF U.P.

Case number: Crl.A. No.-000618-000618 / 2007
Diary number: 27369 / 2005
Advocates: PRASHANT CHAUDHARY Vs GUNNAM VENKATESWARA RAO

16 July 2009
Supreme Court
4 pages
PRAHLAD Vs STATE OF CHATTISGARH

Case number: Crl.A. No.-000511-000511 / 2005
Diary number: 26210 / 2003
Advocates: Vs DHARMENDRA KUMAR SINHA

15 July 2009
Supreme Court
5 pages
MARUTI SUZUKI INDIA LTD. Vs RAJIV KUMAR LOOMBA

Case number: C.A. No.-001841-001841 / 2003
Diary number: 20274 / 2002
Advocates: BINA GUPTA Vs

15 July 2009
Supreme Court
9 pages
M/S. HOTEL NEW NALANDA Vs REGIONAL DIRECTOR, E.S.I. CORPN.

Case number: C.A. No.-007050-007050 / 2002
Diary number: 11747 / 2002
Advocates: Vs V. J. FRANCIS

15 July 2009
Supreme Court
24 pages
RAJ KUMAR Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001233-001233 / 2009
Diary number: 19868 / 2007
Advocates: KUMUD LATA DAS Vs RAVINDRA KESHAVRAO ADSURE

15 July 2009
Supreme Court
16 pages
SUBODH KUMAR YADAV Vs STATE OF BIHAR

Case number: Crl.A. No.-001234-001234 / 2009
Diary number: 23070 / 2007
Advocates: R. NEDUMARAN Vs GOPAL SINGH

15 July 2009
Supreme Court
10 pages
DAWALSAB Vs KHAJASAB

Case number: Crl.A. No.-001236-001236 / 2009
Diary number: 16267 / 2008
Advocates: Vs SHANKAR DIVATE

14 July 2009
Supreme Court
2 pages
M. CHELLAPPAN Vs A.MEERAN PILLAI(DEAD) THROUGH LRS.

Case number: C.A. No.-000443-000443 / 1999
Diary number: 20258 / 1998
Advocates: K. K. MANI Vs

14 July 2009
Supreme Court
1 pages
DATTARAM DEU DESAI Vs NIRAKAR DEVASTHAN .

Case number: C.A. No.-004735-004739 / 2000
Diary number: 18385 / 1999
Advocates: Vs ABHIJAT P. MEDH

14 July 2009
Supreme Court
1 pages
V.R.SIVASUBRAMANIA NADAR (D) TH. LRS. Vs SINNAMMAL(D) THROUGH LRS. .

Case number: C.A. No.-005349-005351 / 2001
Diary number: 11010 / 1999
Advocates: K. V. VENKATARAMAN Vs K. SARADA DEVI

14 July 2009
Supreme Court
2 pages
K. SHARADARANI SRINIVAS Vs SPECIAL LAND ACQUISITION OFFICER

Case number: C.A. No.-006202-006202 / 2001
Diary number: 808 / 2001
Advocates: VIJAY KUMAR Vs

14 July 2009
Supreme Court
1 pages
KANWAR SINGH Vs NANBAI .

Case number: C.A. No.-007790-007790 / 2001
Diary number: 8707 / 2001
Advocates: ANIS AHMED KHAN Vs K. K. MOHAN

14 July 2009
Supreme Court
2 pages
NASIR Vs STATE OF U.P.

Case number: Crl.A. No.-000292-000292 / 2001
Diary number: 9082 / 2000
Advocates: R. D. UPADHYAY Vs IRSHAD AHMAD

14 July 2009
Supreme Court
1 pages
AIR INDIA LTD. Vs JET AIRWAYS (INDIA) LTD. .

Case number: C.A. No.-006111-006111 / 2000
Diary number: 18148 / 2000
Advocates: RUSTOM B. HATHIKHANAWALA Vs ASHOK KUMAR SINGH