Showing 12316 - 12330 of 41947 judgements
06 July 2009
Supreme Court
20 pages
K.K. AHUJA Vs V.K. VORA

Case number: Crl.A. No.-001130-001131 / 2003
Diary number: 25381 / 2002
Advocates: SHEKHAR PRIT JHA Vs S. K. VERMA

06 July 2009
Supreme Court
11 pages
STATE OF U.P. Vs NANDU VISHWAKARMA .

Case number: Crl.A. No.-000786-000786 / 2001
Diary number: 17139 / 2000
Advocates: Vs SHREE PAL SINGH

06 July 2009
Supreme Court
20 pages
SHAKSON BELTHISSOR Vs STATE OF KERALA

Case number: Crl.A. No.-000249-000249 / 2004
Diary number: 3520 / 2003
Advocates: Vs RAMESH BABU M. R.

06 July 2009
Supreme Court
9 pages
RAMVIR Vs STATE OF U.P.

Case number: Crl.A. No.-001108-001108 / 2007
Diary number: 22472 / 2007
Advocates: M. C. DHINGRA Vs KAMLENDRA MISHRA

06 July 2009
Supreme Court
8 pages
PANDHARINATH Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000729-000729 / 2003
Diary number: 7171 / 2003
Advocates: VENKATESWARA RAO ANUMOLU Vs RAVINDRA KESHAVRAO ADSURE

06 July 2009
Supreme Court
9 pages
INDRASAN Vs STATE OF U.P.

Case number: Crl.A. No.-000996-000996 / 2004
Diary number: 23515 / 2003
Advocates: MANJULA GUPTA Vs PRAVEEN SWARUP

06 July 2009
Supreme Court
9 pages
GANGAMMA ETC. Vs G. NAGARATHNAMMA & ORS. ETC.

Case number: C.A. No.-004126-004127 / 2009
Diary number: 23634 / 2007
Advocates: Vs S. N. BHAT

06 July 2009
Supreme Court
13 pages
MUSAUDDIN AHMED Vs STATE OF ASSAM

Case number: Crl.A. No.-000879-000879 / 2004
Diary number: 14422 / 2004
Advocates: ABHIJIT SENGUPTA Vs CORPORATE LAW GROUP

06 July 2009
Supreme Court
18 pages
KARAMJIT SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000958-000958 / 2004
Diary number: 13759 / 2003
Advocates: KAMINI JAISWAL Vs KULDIP SINGH

06 July 2009
Supreme Court
39 pages
A. MANJULA BHASHINI Vs M.D.,A.P.WOMEN'S COOP.FIN.CORPN.LTD&ANR

Case number: C.A. No.-003702-003702 / 2006
Diary number: 12909 / 2001
Advocates: Vs T. V. RATNAM

06 July 2009
Supreme Court
13 pages
NECTAR BEVERAGES PVT. LTD. Vs DEPUTY COMMNR. OF INCOME TAX

Case number: C.A. No.-005291-005291 / 2004
Diary number: 13244 / 2004
Advocates: RAJAN NARAIN Vs RR-EX-PARTE

06 July 2009
Supreme Court
1 pages
STATE OF RAJASTHAN Vs MAHENDRA KANWAR

Case number: C.A. No.-004135-004135 / 2009
Diary number: 17815 / 2008
Advocates: ANSAR AHMAD CHAUDHARY Vs AISHWARYA BHATI

06 July 2009
Supreme Court
2 pages
DIV.DIR., AWADH FOREST DIV., LUCKNOW Vs INSYATULLAH SIDDIQI

Case number: C.A. No.-004136-004136 / 2009
Diary number: 37312 / 2007
Advocates: ANUVRAT SHARMA Vs DINESH KUMAR GARG

06 July 2009
Supreme Court
18 pages
JAGRITI DEVI Vs STATE OF H.P.

Case number: Crl.A. No.-000823-000823 / 2003
Diary number: 7321 / 2003
Advocates: Vs NARESH K. SHARMA

06 July 2009
Supreme Court
14 pages
COMMR.OF CENTRAL EXCISE,PUNE Vs M/S SKF INDIA LTD.

Case number: C.A. No.-005190-005191 / 2008
Diary number: 17448 / 2008
Advocates: Vs SUJATA KURDUKAR