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07 July 2009
Supreme Court 18 pages M.K. ABRAHAM & CO. Vs STATE OF KERALA
Case number: C.A. No.-004151-004151 / 2009 |
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07 July 2009
Supreme Court 6 pages H. LATHAKUMARI Vs VAMANAPURAM BLOCK PANCHAYAT .
Case number: C.A. No.-004152-004152 / 2009 |
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07 July 2009
Supreme Court 15 pages K.N. FARMS INDUSTRIES (PVT.) LTD. Vs STATE OF BIHAR .
Case number: C.A. No.-004154-004154 / 2009 |
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07 July 2009
Supreme Court 4 pages GRAM PANCHAYAT UGRA KHERI Vs STATE OF HARYANA
Case number: C.A. No.-004143-004143 / 2009 |
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07 July 2009
Supreme Court 12 pages OLYMPIC INDUSTRIES Vs MULLA HUSSAINY BHAI MULLA AKBERALLY&ORS.
Case number: C.A. No.-004148-004149 / 2009 |
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07 July 2009
Supreme Court 3 pages UPEKSHIT SAMAJ KALYAN SAMITI,BALLARPUR Vs EDUCATION OFFICER (SECONDARY) .
Case number: C.A. No.-004147-004147 / 2009 |
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07 July 2009
Supreme Court 2 pages M/S. BHARAT COKING COAL LTD. THR. MANGT. Vs NATIONAL COAL WORKERS CONGRESS THR. V.P.
Case number: C.A. No.-004145-004145 / 2009 |
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07 July 2009
Supreme Court 15 pages RAJINDER @ RAJU Vs STATE OF H.P.
Case number: Crl.A. No.-000670-000670 / 2003 |
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07 July 2009
Supreme Court 17 pages ABID Vs STATE OF U.P.
Case number: Crl.A. No.-000785-000785 / 2004 |
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07 July 2009
Supreme Court 6 pages DALIP KAUR Vs JAGNAR SINGH
Case number: Crl.A. No.-001135-001135 / 2009 |
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07 July 2009
Supreme Court 16 pages JEEWAN KUMAR RAUT Vs C.B.I.
Case number: Crl.A. No.-001133-001134 / 2009 |
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07 July 2009
Supreme Court 21 pages M/S. SHAKTI TUBES LTD. Vs STATE OF BIHAR .
Case number: C.A. No.-000172-000172 / 2007 |
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07 July 2009
Supreme Court 9 pages BABU LAL SHARMA Vs STATE OF M.P.
Case number: C.A. No.-002434-002434 / 2006 |
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07 July 2009
Supreme Court 17 pages SR.DIVISIONAL MANAGER,O.I.CO.LTD. Vs M/S TARGET PLYWOOD INDUSTRIES LTD.
Case number: C.A. No.-004315-004315 / 2006 |
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07 July 2009
Supreme Court 17 pages PAYAPPAR SREE DHARMASASTHA TEMPLE A.COM. Vs A.K. JOSEPH .
Case number: C.A. No.-004138-004138 / 2009 |