Showing 11356 - 11370 of 41947 judgements
08 February 2010
Supreme Court
2 pages
EMPLOYEES STATE INSURANCE CORP. Vs M/S K.P.L. OIL MILLS (P) LTD.

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-003089-003090 / 2010
Diary number: 5274 / 2008
Advocates: V. J. FRANCIS Vs M. P. VINOD

05 February 2010
Supreme Court
19 pages
TUKARAM S.DIGHOLE Vs MANIKRAO SHIVAJI KOKATE

Case number: C.A. No.-002928-002928 / 2008
Diary number: 6044 / 2008
Advocates: LAWYER S KNIT & CO Vs NARESH KUMAR

05 February 2010
Supreme Court
28 pages
M/S. SANGHVI RECONDITIONERS PVT. LTD. Vs UNION OF INDIA .

Case number: C.A. No.-001435-001435 / 2003
Diary number: 17158 / 2002
Advocates: BINA GUPTA Vs ANIL KATIYAR

05 February 2010
Supreme Court
19 pages
G.V.SIDDARAMESH Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000160-000160 / 2006
Diary number: 20614 / 2005

05 February 2010
Supreme Court
9 pages
MANISH GOEL Vs ROHINI GOEL

Case number: SLP(C) No.-002954-002954 / 2010
Diary number: 1198 / 2010

05 February 2010
Supreme Court
1 pages
K.N.RAVINDRAN Vs GHAZIABAD DEVT.AUTH.

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-001832-001832 / 2010
Diary number: 39102 / 2009

05 February 2010
Supreme Court
8 pages
M.AYOOB Vs STATE OF KERALA

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001038-001038 / 2007
Diary number: 11804 / 2007
Advocates: Vs R. SATHISH

04 February 2010
Supreme Court
4 pages
GOPAL SINGH DOGRA Vs ADARSH KANYA JUNIOR HIGH SCHOOL .

Bench: HARJIT SINGH BEDI,A.K. PATNAIK, , ,
Case number: C.A. No.-002917-002917 / 2010
Diary number: 14356 / 2009
Advocates: JAGJIT SINGH CHHABRA Vs (MRS. ) VIPIN GUPTA

04 February 2010
Supreme Court
7 pages
LAKSHMAN BHAGAT Vs STATE OF BIHAR

Bench: HARJIT SINGH BEDI,A.K. PATNAIK, , ,
Case number: Crl.A. No.-002172-002172 / 2009
Diary number: 19004 / 2001
Advocates: HIMANSHU MUNSHI Vs ABHISHEK CHAUDHARY

04 February 2010
Supreme Court
8 pages
MOHD.MAQBOOL TANTRAY Vs STATE OF J & K

Bench: HARJIT SINGH BEDI,A.K. PATNAIK, , ,
Case number: Crl.A. No.-000342-000342 / 2009
Diary number: 5138 / 2009
Advocates: E. C. AGRAWALA Vs B. KRISHNA PRASAD

04 February 2010
Supreme Court
2 pages
MOHD.MAQBOOL TANTRAY Vs STATE OF J & K

Bench: Harjit Singh Bedi,A.K. Patnaik
Case number: Crl.A. No.-000342-000342 / 2009
Diary number: 5138 / 2009
Advocates: E. C. AGRAWALA Vs B. KRISHNA PRASAD

03 February 2010
Supreme Court
1 pages
KALYAN SHARAN Vs V.P.KANAUJIA

Bench: HARJIT SINGH BEDI,A.K. PATNAIK, , ,
Case number: CONMT.PET.(C) No.-000270-000270 / 2008
Diary number: 33836 / 2008
Advocates: Vs C. D. SINGH

02 February 2010
Supreme Court
27 pages
STATE OF U.P. Vs SAROJ KUMAR SINHA

Case number: C.A. No.-000254-000254 / 2008
Diary number: 15600 / 2006
Advocates: Vs RAJESH KUMAR

02 February 2010
Supreme Court
24 pages
G. VALLIKUMARI Vs ANDHRA EDUCATION SOCIETY .

Case number: C.A. No.-005508-005508 / 2003
Diary number: 2741 / 2003
Advocates: ANJANI AIYAGARI Vs INDRA SAWHNEY

02 February 2010
Supreme Court
19 pages
ASSTT.COMMR.OF INCOME TAX Vs M/S HOTEL BLUE MOON

Case number: C.A. No.-001198-001198 / 2010
Diary number: 23335 / 2007
Advocates: B. V. BALARAM DAS Vs JAGJIT SINGH CHHABRA