Judgements

Showing 11386 - 11400 of 41947 judgements
29 January 2010
Supreme Court
17 pages
SATNI BAI Vs STATE OF M.P.

Case number: Crl.A. No.-000212-000212 / 2010
Diary number: 16917 / 2007
Advocates: Vs DHARMENDRA KUMAR SINHA

29 January 2010
Supreme Court
7 pages
HARIDWAR DEVELOPMENT AUTHORITY,HARIDWAR Vs RAGHUBIR SINGH, ETC.

Case number: C.A. No.-001150-001167 / 2010
Diary number: 20630 / 2005
Advocates: VINAY GARG Vs LAKSHMI RAMAN SINGH

29 January 2010
Supreme Court
17 pages
STATE OF HARYANA Vs M/S S.L.ARORA & COMPANY

Case number: C.A. No.-001094-001094 / 2010
Diary number: 430 / 2009
Advocates: NARESH BAKSHI Vs S. JANANI

28 January 2010
Supreme Court
41 pages
MUSHEER KHAN @ BADSHAH KHAN Vs STATE OF M.P.

Case number: Crl.A. No.-001180-001180 / 2005
Diary number: 28168 / 2004
Advocates: IRSHAD AHMAD Vs C. D. SINGH

28 January 2010
Supreme Court
17 pages
POONAM CHAND JAIN Vs FAZRU

Case number: Crl.A. No.-000203-000203 / 2010
Diary number: 7306 / 2009
Advocates: COAC Vs AFTAB ALI KHAN

28 January 2010
Supreme Court
16 pages
RAM SINGH @ CHHAJU Vs STATE OF H.P.

Case number: Crl.A. No.-001248-001248 / 2008
Diary number: 16788 / 2008
Advocates: S. RAMAMANI Vs NARESH K. SHARMA

28 January 2010
Supreme Court
3 pages
STATE OF GUJARAT Vs ALOK PRATAP SINGH .

Case number: C.A. No.-001136-001136 / 2010
Diary number: 672 / 2009
Advocates: Vs SHIRAZ CONTRACTOR PATODIA

28 January 2010
Supreme Court
7 pages
BABLI @ RAJWANTI Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001265-001265 / 2006
Diary number: 14297 / 2005
Advocates: KUSUM CHAUDHARY Vs KAMAL MOHAN GUPTA

27 January 2010
Supreme Court
7 pages
STATE OF TAMIL NADU Vs A. MANICHAM PILLAI

Case number: C.A. No.-004400-004400 / 2007
Diary number: 25541 / 2006
Advocates: T. HARISH KUMAR Vs S. RAVI SHANKAR

27 January 2010
Supreme Court
8 pages
JUGRAJ SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,A.K. PATNAIK, , ,
Case number: Crl.A. No.-000594-000594 / 2005
Diary number: 5539 / 2005
Advocates: KAMAKSHI S. MEHLWAL Vs

27 January 2010
Supreme Court
21 pages
P.VIJAYAN Vs STATE OF KERALA

Case number: Crl.A. No.-000192-000192 / 2010
Diary number: 23439 / 2007
Advocates: SENTHIL JAGADEESAN Vs R. SATHISH

25 January 2010
Supreme Court
63 pages
VIKRAM SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-001396-001397 / 2008
Diary number: 24688 / 2008
Advocates: RISHI MALHOTRA Vs JASPREET GOGIA

25 January 2010
Supreme Court
2 pages
M/S.LEADER ENGINEERING WORKS Vs COMMNR.,CENTRAL EXCISE,JALANDHAR

Case number: C.A. No.-000939-000941 / 2010
Diary number: 8021 / 2009
Advocates: SANJEEV MALHOTRA Vs

25 January 2010
Supreme Court
5 pages
UNION OF INDIA Vs S.VETTU PERUMAL

Case number: C.A. No.-000963-000963 / 2010
Diary number: 9957 / 2009
Advocates: NEERU VAID Vs K. V. VIJAYAKUMAR

25 January 2010
Supreme Court
2 pages
M.G.RAVALA MANIKYAM Vs M.MADA NAIK

Case number: C.A. No.-000981-000981 / 2010
Diary number: 34906 / 2009
Advocates: NARENDRA KUMAR Vs AP & J CHAMBERS