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02 February 2010
Supreme Court 1 pages M/S MITSUBISHI CORPORATION DELHI Vs JOINT COMMNR.OF INCOME TAX DELHI
Case number: C.A. No.-005493-005493 / 2003 |
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02 February 2010
Supreme Court 2 pages GAINDA RAM Vs M.C.D. .
Bench: HARJIT SINGH BEDI,A.K. PATNAIK, , , |
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02 February 2010
Supreme Court 15 pages SHILPA AGGARWAL Vs AVIRAL MITTAL
Case number: Crl.A. No.-002357-002357 / 2009 |
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01 February 2010
Supreme Court 30 pages RAMESH KUMAR Vs HIGH COURT OF DELHI
Case number: W.P.(C) No.-000057-000057 / 2008 |
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01 February 2010
Supreme Court 7 pages INDUSTRIAL DEVELOPMENT CORPN.,ORISSA LTD Vs M/S. VISA STEEL LTD. .
Case number: C.A. No.-000671-000671 / 2006 |
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01 February 2010
Supreme Court 8 pages SHANTINIKETAN HINDI PRIMARY SCHOOL Vs PAL HARIRAM RAMAVTAR .
Case number: C.A. No.-001095-001095 / 2010 |
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01 February 2010
Supreme Court 20 pages UNION OF INDIA Vs R.K.CHOPRA
Case number: C.A. No.-001096-001096 / 2010 |
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01 February 2010
Supreme Court 12 pages STATE OF M.P. Vs BALRAM MIHANI .
Case number: Crl.A. No.-000891-000893 / 2007 |
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01 February 2010
Supreme Court 14 pages CONTONMENT BOARD, MEERUT Vs K.P. SINGH .
Case number: C.A. No.-001091-001091 / 2010 |
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01 February 2010
Supreme Court 11 pages RAKHI RAY Vs HIGH COURT OF DELHI .
Case number: C.A. No.-001133-001135 / 2010 |
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29 January 2010
Supreme Court 25 pages M/S GODREJ SARA LEE LIMITED Vs RECKITT BENCKISER AUSTRALIA PTY.LD.
Case number: C.A. No.-000996-000997 / 2010 |
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29 January 2010
Supreme Court 2 pages SHRIDHAR SHUKLA Vs STATE OF U.P. .
Case number: C.A. No.-001139-001139 / 2010 |
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29 January 2010
Supreme Court 2 pages INDERJIT SINGH Vs STATE OF PUNJAB TR.COLLECTOR
Case number: C.A. No.-001138-001138 / 2010 |
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29 January 2010
Supreme Court 2 pages NATIONAL INSURANCE CO.LTD. Vs T.MAHENDRAN
Case number: C.A. No.-000998-000998 / 2010 |
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29 January 2010
Supreme Court 24 pages TAMIL NADU HOUSING BOARD Vs L. CHANDRASEKARAN (DEAD) BY LRS. .
Case number: C.A. No.-003148-003149 / 2002 |