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09 February 2010
Supreme Court 9 pages DALJIT SINGH Vs U.T.CHANDIGARH
Case number: C.A. No.-001640-001640 / 2010 |
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09 February 2010
Supreme Court 4 pages TRF LTD. Vs COMMNR. OF INCOME TAX
Case number: C.A. No.-005292-005292 / 2003 |
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09 February 2010
Supreme Court 6 pages STATE OF U.P. Vs GOMTI NAGAR JAN KALYAN MAHA SAMITI
Case number: T.P.(C) No.-000435-000444 / 2008 |
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09 February 2010
Supreme Court 1 pages NATIONAL TEXTILE CORPORATION(SM)LIMITED Vs KAMALA SINGH .
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , , |
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09 February 2010
Supreme Court 2 pages 1IHAR STATE ELECTRICITY BOARD Vs M/S. MAA MAMTA COLD SOTRAGE PVT. LTD.
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , , |
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09 February 2010
Supreme Court 4 pages A PRAMEELA REDDY Vs KARNATAKA MANGAMMA
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , , |
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09 February 2010
Supreme Court 2 pages BABU MEHENDI KHAN @ CHARSI Vs STATE OF MAHARASHTRA .
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , , |
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08 February 2010
Supreme Court 66 pages MULLA & ANOTHER Vs STATE OF U.P.
Case number: Crl.A. No.-000396-000396 / 2008 |
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08 February 2010
Supreme Court 60 pages OM PARKASH Vs UNION OF INDIA .
Case number: C.A. No.-006592-006592 / 2005 |
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08 February 2010
Supreme Court 11 pages STATE BANK OF INDIA Vs RAJ KUMAR
Case number: C.A. No.-001641-001641 / 2010 |
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08 February 2010
Supreme Court 29 pages M/S THE TOTGAR'S CO-OP.SALE STY.LTD. Vs INCOME-TAX OFFICER,KARNATAKA
Case number: C.A. No.-001622-001622 / 2010 |
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08 February 2010
Supreme Court 63 pages S.NAGARAJ (D) BY LRS. Vs B.R.VASUDEVA MURTHY .
Case number: C.A. No.-003038-003038 / 2007 |
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08 February 2010
Supreme Court 14 pages SANTOSH Vs JAGAT RAM
Case number: C.A. No.-001881-001881 / 2008 |
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08 February 2010
Supreme Court 5 pages RASHIDA HAROON KUPURADE Vs DIV. MANAGER,ORIENTAL INS. CO.LTD.
Case number: C.A. No.-001638-001638 / 2010 |
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08 February 2010
Supreme Court 2 pages S.NARAHARI RAO Vs SATHYANARAYANA .
Case number: C.A. No.-001480-001480 / 2010 |