Showing 11326 - 11340 of 41947 judgements
16 February 2010
Supreme Court
9 pages
SANTURAM YADAV Vs SEC.,KRISHI UPAJ M.S.BEMETARA

Case number: C.A. No.-001750-001751 / 2010
Diary number: 3813 / 2008
Advocates: Vs MILIND KUMAR

16 February 2010
Supreme Court
10 pages
GYAN MANDIR SOCIETY Vs ASHOK KUMAR .

Case number: SLP(C) No.-021954-021954 / 2009
Diary number: 24384 / 2009
Advocates: Vs PRASHANT KUMAR

16 February 2010
Supreme Court
18 pages
UNION OF INDIA Vs DINESH KUMAR

Case number: C.A. No.-001208-001208 / 2010
Diary number: 25465 / 2005
Advocates: SUSHMA SURI Vs SUSHIL BALWADA

16 February 2010
Supreme Court
9 pages
M/S. DYNAMIC ORTHOPEDICS PVT. LTD. Vs COMMISSIONER OF INCOME TAX, COCHIN

Case number: C.A. No.-008419-008419 / 2003
Diary number: 19272 / 2002
Advocates: R. GOPALAKRISHNAN Vs B. V. BALARAM DAS

16 February 2010
Supreme Court
3 pages
COMMNR. OF INCOME TAX, JAIPUR Vs RAJASTHAN RAJYA BUNKAR S. SAMITI LTD.

Case number: C.A. No.-009485-009485 / 2003
Diary number: 11660 / 2003
Advocates: B. V. BALARAM DAS Vs

15 February 2010
Supreme Court
31 pages
NATIONAL SMALL INDUSTRIES CORP.LTD. Vs HARMEET SINGH PAINTAL

Case number: Crl.A. No.-000320-000336 / 2010
Diary number: 1864 / 2008
Advocates: SANJAY SHARAWAT Vs VIKAS MEHTA

15 February 2010
Supreme Court
14 pages
AJMER SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000436-000436 / 2009
Diary number: 6689 / 2008
Advocates: Vs KAMAL MOHAN GUPTA

15 February 2010
Supreme Court
13 pages
BABUBHAI BHIMABHAI BOKHIRIA & ANR. Vs STATE OF GUJARAT & ORS.

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Special Leave Petition (crl.) 9184 of 2008

11 February 2010
Supreme Court
28 pages
SATYAVIR SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000295-000295 / 2010
Diary number: 5700 / 2009
Advocates: SANJEEV MALHOTRA Vs KAMLENDRA MISHRA

11 February 2010
Supreme Court
31 pages
HARI RAM Vs STATE OF HARYANA .

Case number: C.A. No.-005440-005440 / 2000
Diary number: 3310 / 1999
Advocates: HARINDER MOHAN SINGH Vs KAMAL MOHAN GUPTA

10 February 2010
Supreme Court
55 pages
KUSUM SHARMA Vs BATRA HOSPITAL &MED.RESEARCH CENTRE &ORS

Case number: C.A. No.-001385-001385 / 2001
Diary number: 21451 / 2000
Advocates: GP. CAPT. KARAN SINGH BHATI Vs KAMAKSHI S. MEHLWAL

10 February 2010
Supreme Court
20 pages
MANISHA TYAGI Vs DEEPAK KUMAR

Case number: C.A. No.-005387-005387 / 2007
Diary number: 23357 / 2006
Advocates: KAMINI JAISWAL Vs M. A. CHINNASAMY

10 February 2010
Supreme Court
7 pages
C.I.T.,AHMEDABAD Vs M/S.MASTEK LTD.

Case number: C.A. No.-001667-001667 / 2010
Diary number: 16558 / 2009
Advocates: B. V. BALARAM DAS Vs P. S. SUDHEER

10 February 2010
Supreme Court
14 pages
RAJU Vs STATE OF HARYANA

Bench: ALTAMAS KABIR,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000281-000281 / 2010
Diary number: 64133 / 2008
Advocates: RISHI MALHOTRA Vs KAMAL MOHAN GUPTA

09 February 2010
Supreme Court
0 pages
SARV U.P.GRAMIN BANK Vs MANOJ KUMAR SINHA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR
Case number: C.A. No.-001639-001639 / 2010
Diary number: 36946 / 2008
Advocates: Vs SUNIL KUMAR JAIN