Showing 11401 - 11415 of 41947 judgements
25 January 2010
Supreme Court
3 pages
COMMNR. OF CENTRAL EXCISE, GOA Vs M/S. FUNSKOOL (INDIA) LTD.

Case number: C.A. No.-003460-003462 / 2004
Diary number: 8930 / 2004
Advocates: Vs K. R. NAMBIAR

25 January 2010
Supreme Court
1 pages
PROVINCIAL CO-OP.D.F.LTD. Vs AJEET SINGH

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-000798-000798 / 2007
Diary number: 12102 / 2005
Advocates: VARINDER KUMAR SHARMA Vs M. P. SHORAWALA

22 January 2010
Supreme Court
11 pages
SRI JEYARAM EDUCATIONAL TRUST Vs A.G.SYED MOHIDEEN .

Case number: C.A. No.-000852-000852 / 2010
Diary number: 21202 / 2008
Advocates: REVATHY RAGHAVAN Vs V. BALACHANDRAN

22 January 2010
Supreme Court
53 pages
TRIMEX INTERNATIONAL FZE LTD.DUBAI Vs VEDANTA ALUMINIUM LIMITED,INDIA

Case number: ARBIT.CASE(C) No.-000010-000010 / 2009
Diary number: 10804 / 2009
Advocates: Vs BINU TAMTA

22 January 2010
Supreme Court
7 pages
STATE OF KARNATAKA Vs GANAPATHI CHAYA NAIK .

Case number: C.A. No.-000795-000798 / 2010
Diary number: 7432 / 2004

22 January 2010
Supreme Court
5 pages
STATE OF KARNATAKA Vs GADILINGAPPA .

Case number: C.A. No.-000819-000851 / 2010
Diary number: 22805 / 2004
Advocates: Vs RAJESH MAHALE

22 January 2010
Supreme Court
3 pages
INDORE DEVELOPMENT AUTHORITY Vs MANGAL AMUSEMENT (P) LTD .

Case number: C.A. No.-000853-000853 / 2010
Diary number: 38784 / 2009
Advocates: SANJAY KAPUR Vs T. MAHIPAL

22 January 2010
Supreme Court
11 pages
STATE BANK OF PATIALA Vs VINESH KUMAR BHASIN

Case number: C.A. No.-001718-001718 / 2010
Diary number: 9354 / 2007
Advocates: PRAMOD DAYAL Vs ARVIND KUMAR GUPTA

22 January 2010
Supreme Court
2 pages
SUNDER SINGH SANDHU (D) BY LRS. Vs HIMACHAL ROAD TRANSPORT CORP.

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-003973-003973 / 2007
Diary number: 2970 / 2006
Advocates: Vs BALRAJ DEWAN

22 January 2010
Supreme Court
8 pages
B.S.N.L. Vs M/S TELEPHONE CABLES LTD.

Case number: C.A. No.-000868-000868 / 2010
Diary number: 33069 / 2008
Advocates: ASHOK MATHUR Vs

22 January 2010
Supreme Court
6 pages
SATYANARAYAN SULTANIA & ANR. Vs STATE OF CHHATISGARH

Case number: Special Leave Petition (crl.) 6289 of 2008

20 January 2010
Supreme Court
2 pages
UNION OF INDIA Vs M/S.HARBANS SINGH TULI&SONS BUILD.(P)LTD

Case number: SLP(C) No.-012299-012299 / 2004
Diary number: 9473 / 2004
Advocates: SUSHMA SURI Vs RESPONDENT-IN-PERSON

20 January 2010
Supreme Court
6 pages
C.I.T.,NASHIK Vs SHRI SATPUDA TAPI PARISAR SSK LTD.

Case number: C.A. No.-000617-000617 / 2010
Diary number: 10681 / 2008

20 January 2010
Supreme Court
3 pages
C.I.T. Vs M/S.BRITISH AIRWAYS

Case number: C.A. No.-000751-000751 / 2010
Diary number: 28887 / 2008
Advocates: B. V. BALARAM DAS Vs SHEKHAR PRIT JHA

20 January 2010
Supreme Court
6 pages
C.I.T..MUMBAI Vs M/S.EMPTEE POLY-YARN PVT.LTD.

Case number: C.A. No.-000786-000786 / 2010
Diary number: 24996 / 2008
Advocates: B. V. BALARAM DAS Vs M. P. DEVANATH