05 February 2010
Supreme Court
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K.N.RAVINDRAN Vs GHAZIABAD DEVT.AUTH.

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-001832-001832 / 2010
Diary number: 39102 / 2009


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IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

         CIVIL APPEAL NO(s).            OF 2009                     @CIVIL APPEAL D.NO(s). 39102 OF 2009

 

   K.N.RAVINDRAN   ..... APPELLANTS

VERSUS

   GHAZIABAD DEVT.AUTH. ..... RESPONDENT

O R D E R

The appeal is dismissed on the ground of delay.

    ..................J      [J.M. PANCHAL]

    ..................J      [DEEPAK VERMA]

NEW DELHI FEBRUARY 05, 2010.