Judgements

Showing 11311 - 11325 of 41947 judgements
22 February 2010
Supreme Court
18 pages
SADASHIV SHYAMA SAWANT(D) TH:LRS &ORS. Vs ANITA ANANT SAWANT

Case number: C.A. No.-001930-001930 / 2010
Diary number: 11172 / 2008
Advocates: ABHIJAT P. MEDH Vs K. N. RAI

19 February 2010
Supreme Court
27 pages
M/S.HINDUSTAN PETROLEUM CORP.LTD. Vs M/S.SUPER HIGHWAY SERVICES

Case number: SLP(C) No.-000104-000104 / 2009
Diary number: 37936 / 2008
Advocates: SANJAY KAPUR Vs Mohit Kumar Shah

18 February 2010
Supreme Court
13 pages
P.K. SINGH Vs M/S. S.N. KANUNGO .

Case number: C.A. No.-006551-006551 / 2002
Diary number: 63228 / 2002
Advocates: FOX MANDAL & CO. Vs

18 February 2010
Supreme Court
7 pages
ANGAD DAS Vs UNION OF INDIA .

Case number: C.A. No.-001429-001430 / 2010
Diary number: 34721 / 2008
Advocates: DALIP KUMAR MALHOTRA Vs SHREEKANT N. TERDAL

18 February 2010
Supreme Court
9 pages
ABDUL MANNAN Vs STATE OF ASSAM

Case number: Crl.A. No.-000946-000946 / 2002
Diary number: 8138 / 2002
Advocates: ABHIJIT SENGUPTA Vs CORPORATE LAW GROUP

18 February 2010
Supreme Court
5 pages
MAYA MATHEW Vs STATE OF KERALA .

Case number: C.A. No.-001833-001833 / 2005
Diary number: 5937 / 2003
Advocates: M. T. GEORGE Vs

17 February 2010
Supreme Court
16 pages
B. MANMAD REDDY Vs CHANDRA PRAKASH REDDY .

Case number: C.A. No.-000933-000935 / 2004
Diary number: 8417 / 2003
Advocates: D. BHARATHI REDDY Vs

17 February 2010
Supreme Court
21 pages
SHESHAMBAL(DEAD) THROUGH L.RS. Vs M/S. CHELUR CORPORATION CHELUR BLD.&ORS.

Case number: C.A. No.-000565-000565 / 2005
Diary number: 954 / 2004
Advocates: Vs HIMINDER LAL

17 February 2010
Supreme Court
10 pages
CHAIRMAN, MAGADH GRAMIN BANK Vs MADHYA BIHAR GRAMIN BANK .

Case number: C.A. No.-004194-004194 / 2003
Diary number: 7977 / 2003
Advocates: Vs P. V. YOGESWARAN

17 February 2010
Supreme Court
6 pages
DOLPHIN DRILLING LTD. Vs OIL & NATURAL GAS CORP.LTD.

Case number: ARBIT.CASE(C) No.-000021-000021 / 2009
Diary number: 9734 / 2009
Advocates: Vs GAURAV AGRAWAL

17 February 2010
Supreme Court
48 pages
STATE OF WEST BENGAL Vs COMMTT.FOR PROTECT,DEMOCRATIC RIGHTS&ORS

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,D.K. JAIN,P. SATHASIVAM,J.M. PANCHAL
Case number: C.A. No.-006249-006250 / 2001
Diary number: 6236 / 2001
Advocates: TARA CHANDRA SHARMA Vs ANIP SACHTHEY

17 February 2010
Supreme Court
27 pages
R.RAVINDRA REDDY Vs H.RAMAIAH REDDY .

Case number: SLP(C) No.-006286-006286 / 2009
Diary number: 6528 / 2009
Advocates: Vs VAIJAYANTHI GIRISH

17 February 2010
Supreme Court
52 pages
ECONOMIC TRANSPORT ORGANISATION DELHI Vs M/S CHARAN SPINNING MILLS (P) LTD.

Case number: C.A. No.-005611-005611 / 1999
Diary number: 13457 / 1999
Advocates: M. M. KASHYAP Vs M. K. DUA

17 February 2010
Supreme Court
14 pages
BAHADUR SINGH Vs STATE OF HARYANA

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: Special Leave Petition (crl.) 5523 of 2009
16 February 2010
Supreme Court
8 pages
STATE OF WEST BENGAL Vs KAMALA PRASAD .

Case number: C.A. No.-001742-001743 / 2010
Diary number: 26478 / 2007
Advocates: PRASHANT BHUSHAN Vs RAJESH MAHALE